High Courts01 Aug 2013
Prashant Kumar Manjul Vs Rani Durgawati Vishwavidyalaya and Another
Madhya Pradesh High Court · (2013) 4 MPHT 532 : (2014) 1 MPLJ 142
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 950 of 2,383
High Courts01 Aug 2013Disposed Off
Shyam Lal Sharma and Others Vs Mahendra Singh and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0212
Motor Vehicles Act, 1988 — Section 163A, 173Penal Code, 1860 (IPC) — Section 304A
High Courts01 Aug 2013Disposed Off
Shashi Mohan Dwivedi and Another Vs Ganesh and Others I.C.I.C.I. Lombard General Insurance Co. Ltd. Vs Shashi Mohan Dwivedi and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0211
Motor Vehicles Act, 1988 — Section 147, 147(5), 149(1), 149(2)Penal Code, 1860 (IPC) — Section 279, 337
High Courts01 Aug 2013Dismissed
Sanman Singh and Dharmendra Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts01 Aug 2013Allowed
Ku. Puja Vs M.P.S.R.T.C. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0189
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 338
High Courts01 Aug 2013Dismissed
M/s. Jai Shri Ram Motors Vs M/s. Bhopal Tractors Pvt. Ltd.
Madhya Pradesh High Court · (2013) 08 MP CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 177, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Aug 2013Allowed
Kallu Khan and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2038 : (2014) 1 JLJ 228 : (2013) 4 MPHT 508
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts01 Aug 2013Partly Allowed
Jittu @ Jitendra Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0181
Penal Code, 1860 (IPC) — Section 324
High Courts01 Aug 2013Disposed Off
Smt. Pushpa Devi Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0180
Constitution of India, 1950 — Article 226, 32
High Courts01 Aug 2013Dismissed
Rishabh Kumar Jain Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0179
High Courts01 Aug 2013Partly Allowed
Tularam and Sakharam Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 1 MPJR 317
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
High Courts01 Aug 2013Allowed
Union of India and Others Vs Smt. Girja Sahu and Others
Madhya Pradesh High Court · (2013) 3 JLJ 265
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Motor Vehicles Act, 1988 — Section 166, 173
High Courts01 Aug 2013Disposed Off
Mahesh Mathur (Dr.) and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2059
High Courts01 Aug 2013Allowed
Dinesh Kumar Shah and Others Vs Rajendra and The State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0075
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 11, 17, 17(1)(b), 49
High Courts01 Aug 2013Allowed
Laxminarayan @ Billa Vs Raj Kumar and Others
Madhya Pradesh High Court · (2014) 1 Crimes 116 : (2013) ILR (MP) 2046 : (2013) 5 MPHT 118
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 200, 202, 202(1)Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471
High Courts01 Aug 2013Disposed Off
Surendra Singh Vs Mamta and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0036
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Evidence Act, 1872 — Section 14(2), 58Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts01 Aug 2013Dismissed
Deependra Kumar and Others Vs The Oriental Insurance Company Ltd.
Madhya Pradesh High Court · (2013) 4 MPHT 309 : (2013) 4 MPLJ 386
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 163A, 173
High Courts01 Aug 2013
Babulal and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 5 MPHT 313
High Courts01 Aug 2013
Bhavuti (deceased) through L.Rs. Vs Alam (deceased) through L.Rs. and Another
Madhya Pradesh High Court · AIR 2014 MP 14 : (2013) ILR (MP) 2670 : (2014) 3 MPJR 82 : (2013) 4 MPJR 7 : (2013) 4 MPLJ 39
High Courts01 Aug 2013
Hasmukh Jain (Gandhi) Vs Smt. Sudha
Madhya Pradesh High Court · (2013) ILR (MP) 2820