High Courts05 Aug 2013Disposed Off
Anil Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0168
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 948 of 2,383
High Courts05 Aug 2013Allowed
Vikas Education and Environment Academy Society Vs NCTE and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0128
National Council for Teachers Education (Recognition, Norms and Procedure) Regulations, 2009 — Regulation 7(2)
High Courts05 Aug 2013Dismissed
Prabha Bai Lodhi Vs Shiv Charan
Madhya Pradesh High Court · (2013) 08 MP CK 0113
Arms Act, 1959 — Section 25(1B)(b)Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts05 Aug 2013Dismissed
Janta Vidyalaya Shiksha Samiti Vs Jiwaji University and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2137 : (2014) 1 MPHT 422 : (2014) 2 MPLJ 510 : (2013) 4 MPLJ 480
Constitution of India, 1950 — Article 226
High Courts05 Aug 2013Dismissed
Kanti Vallabh Adhwaryu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0083
High Courts05 Aug 2013Disposed Off
Mittal Institute of Technology Vs Municipal Corporation
Madhya Pradesh High Court · (2013) 08 MP CK 0061
Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Corporation Act, 1956 — Section 135, 136, 136(c), 149
High Courts05 Aug 2013Dismissed
Babulal @ Babbu Dwivedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0060
High Courts05 Aug 2013Allowed
Mahesh Prasad Dwivedi Vs District Cooperative Central Bank Ltd.
Madhya Pradesh High Court · (2013) 08 MP CK 0059
Constitution of India, 1950 — Article 311
High Courts05 Aug 2013Dismissed
Rakesh Singh Jadon Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0031
Constitution of India, 1950 — Article 226
High Courts05 Aug 2013Allowed
Rajendra Prasad and Others Vs Ramlal
Madhya Pradesh High Court · (2013) ILR (MP) 2912 : (2014) 1 MPHT 62 : (2013) 4 MPLJ 209
High Courts02 Aug 2013Dismissed
Chand Khan and Others Vs Gopal Bhatt and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0303
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 240
High Courts02 Aug 2013Dismissed
Harshdeep Realties Indore Vs Estate Officer Indore Development Authority and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0296
High Courts02 Aug 2013Dismissed
Smt. Rekha Rani Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 372Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 323, 376, 450
High Courts02 Aug 2013
Bhawani Singh Yadav and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts02 Aug 2013
Sanjay Chakravarti Vs State of MP and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0282
Constitution of India, 1950 — Article 14, 16
High Courts02 Aug 2013Disposed Off
Atmaram Dhurve and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0245
High Courts02 Aug 2013Allowed
Ashok Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0195
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts02 Aug 2013Allowed
Mahila Panchobai Vs Late Abdul Hammed
Madhya Pradesh High Court · (2013) 08 MP CK 0190
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts02 Aug 2013Dismissed
Dragendra Singh Jadon and Another Vs M.P. Housing Board and Others
Madhya Pradesh High Court · (2013) 4 MPHT 504 : (2014) 1 MPLJ 151
High Courts02 Aug 2013Allowed
Miss. Chetna Rani Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0171