High Courts06 Aug 2013Dismissed
Shriram @ Rajje and Budhasen @ Babboo Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 449
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 946 of 2,383
High Courts06 Aug 2013Allowed
Ghansu Dongre Vs Gulab Rao and Another
Madhya Pradesh High Court · (2014) ACJ 1309 : (2014) 1 LLJ 88 : (2014) 1 LLN 484
Workmens Compensation Act, 1923 — Section 2(1)(e), 2(1)(n), 3(1), 3(2), 30
High Courts06 Aug 2013
Ramnaresh Jain Vs Haresh Jain and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0257
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts06 Aug 2013
Pushpa Devi Vs Harvilas and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2680 : (2013) 5 MPHT 423 : (2013) 4 MPLJ 135
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 20 Rule 3, Order 22 Rule 10, Order 41 Rule 20
High Courts06 Aug 2013Disposed Off
Smt. Pramila Devi and Others Vs Mahesh Kumar Sharma and Others
Madhya Pradesh High Court · (2014) 2 MPLJ 358
Constitution of India, 1950 — Article 226, 227Legal Services Authorities Act, 1987 — Section 22E(1)
High Courts06 Aug 2013Disposed Off
Kiran Yadav and Others Vs Shrikrishna and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2674 : (2014) 3 MPLJ 206
High Courts06 Aug 2013Disposed Off
Satyendra and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 157, 158, 162, 173, 173(2)Penal Code, 1860 (IPC) — Section 498A
High Courts06 Aug 2013Disposed Off
Public Trust Shri Ramjanki Mandir Babai Vs Mahant Bhagwandas Chela Mahant Shiv Narayan
Madhya Pradesh High Court · (2013) 08 MP CK 0097
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Section 14
High Courts06 Aug 2013Partly Allowed
Hemraj Vs State of Madhya Pradesh, Commissioner and Board of Revenue
Madhya Pradesh High Court · (2013) 08 MP CK 0095
Constitution of India, 1950 — Article 226, 227Hindu Adoptions and Maintenance Act, 1956 — Section 11, 11(4), 16, 6
High Courts06 Aug 2013Disposed Off
National Insurance Company Ltd. Vs Sunta Ahirwar
Madhya Pradesh High Court · (2013) 08 MP CK 0068
Motor Vehicles Act, 1988 — Section 173
High Courts06 Aug 2013Disposed Off
Narmada Bachao Andolan Khandwa Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0066
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts06 Aug 2013Allowed
Rakesh Kumar Verma Vs State of MP and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0027
High Courts06 Aug 2013
Balak Ram Singh Vs State Bank of India and Another
Madhya Pradesh High Court · (2013) 139 FLR 901
High Courts05 Aug 2013
Dadolwa and Another Vs Ramakant and Others
Madhya Pradesh High Court · (2014) 2 MPHT 434 : (2014) 2 MPLJ 606 : (2013) 4 MPLJ 614
High Courts05 Aug 2013
Sanjay Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0310
High Courts05 Aug 2013Dismissed
Devesh Dubey Vs Sunil
Madhya Pradesh High Court · (2013) 08 MP CK 0308
Criminal Procedure Code, 1973 (CrPC) — Section 161, 372Penal Code, 1860 (IPC) — Section 144, 148, 149, 294, 307
High Courts05 Aug 2013Disposed Off
Udaiveer Singh and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 307, 327, 336, 34
High Courts05 Aug 2013Allowed
M/s. United Health Care Limited Vs Registrar of Companies
Madhya Pradesh High Court · (2013) 08 MP CK 0306
Companies Act, 1956 — Section 560, 560(6)
High Courts05 Aug 2013Disposed Off
State of M.P. Vs Gokul Prasad
Madhya Pradesh High Court · (2013) 08 MP CK 0297
High Courts05 Aug 2013Dismissed
The State of Madhya Pradesh Vs Girjashankar
Madhya Pradesh High Court · (2013) 08 MP CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 161, 378(3)Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A