High Courts08 Aug 2013Disposed Off
Om Prakash Thapak Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0186
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 944 of 2,383
High Courts08 Aug 2013Disposed Off
M.P. State Cooperative Marketing Federation Maryadit and Another Vs M/s. Kilpest India Ltd. and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0185
Constitution of India, 1950 — Article 226, 227
High Courts08 Aug 2013Allowed
Rajendra Kumar Patel Vs The State of M.P. and The Collector
Madhya Pradesh High Court · (2013) 08 MP CK 0167
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 51Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 10(6)
High Courts08 Aug 2013Disposed Off
Smt. Sumanlata Shrivastava Vs State of MP and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0164
High Courts08 Aug 2013Disposed Off
Mohan Agrawal Vs Dr. B.P. Deewan @ Bhagirath Prasad Deewan
Madhya Pradesh High Court · (2013) 08 MP CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 275, 276, 278, 311, 33Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Aug 2013Disposed Off
Jitendra Baghel and Others Vs Naresh Kushwah and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 482Madhya Pradesh Excise Act, 1915 — Section 34(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 323
High Courts08 Aug 2013Disposed Off
Dheeraj Shrivastava and Another Vs Santram and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 34, 420
High Courts08 Aug 2013Dismissed
Khelna @ Jabar Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 107, 294, 306, 323, 506
High Courts08 Aug 2013
Rajni Yadav Vs C.B.I.
Madhya Pradesh High Court · (2013) 08 MP CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts08 Aug 2013
Pramod Kumar Vs Central Bureau of Investigation
Madhya Pradesh High Court · (2013) 08 MP CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts08 Aug 2013Dismissed
Mahipal Singh Yadav Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0105
High Courts08 Aug 2013
Mena Transport Vs Assistant Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2013) 66 VST 418
Madhya Pradesh Commercial Tax Act, 1994 — Section 45A(10), 45A(12)
High Courts08 Aug 2013
Syed Khairati Meer Company and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 5 MPHT 261 : (2013) 4 MPLJ 241
High Courts08 Aug 2013
Oriental Insurance Co. Vs Rekha Seth and Others Rekha Seth and Others Vs Ramji Choubey and Others
Madhya Pradesh High Court · (2014) 1 MPJR 222
High Courts07 Aug 2013
Sohan Yadav Vs Smt. Mehmuda and Another
Madhya Pradesh High Court · AIR 2013 MP 180
High Courts07 Aug 2013Disposed Off
Balli Dubey and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0337
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 344, 346, 365
High Courts07 Aug 2013Dismissed
Prahlad Dhingra Vs State of MP and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0336
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 294, 307, 323, 34
High Courts07 Aug 2013Dismissed
Munna Lal Sen Vs Ajay Kumar Savita
Madhya Pradesh High Court · (2013) 08 MP CK 0335
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts07 Aug 2013Dismissed
Brij Raj Kishore Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0334
High Courts07 Aug 2013Dismissed
Smt. Seema Alias Mamta Vs Gurudatt Shukla
Madhya Pradesh High Court · (2013) 08 MP CK 0309