High Courts13 Aug 2013Dismissed
Veerendra Singh Chouhan Vs Madhya Pradesh State Agricultural Marketing Board and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0037
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 42(b)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 942 of 2,383
High Courts13 Aug 2013
Sudama Prasad Dubey Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 2013 MP 181
High Courts13 Aug 2013
Thomas Ambrose through L.Rs. Vs Ramdas Balmiki
Madhya Pradesh High Court · AIR 2013 MP 187
High Courts13 Aug 2013Dismissed
Smt. Ramdevi Bai (dead thr. L.Rs.) and Another Vs Kanak Singh (dead thr. L.Rs.) and Others
Madhya Pradesh High Court · (2014) 1 MPHT 196 : (2014) 1 MPLJ 710
High Courts12 Aug 2013
Mavasiya Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0331
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 506
High Courts12 Aug 2013Dismissed
Smt. Shanti Bai Dhurve Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0324
Criminal Procedure Code, 1973 (CrPC) — Section 372, 378(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts12 Aug 2013Dismissed
Principal Secretary State of M.P. Vs Suresh
Madhya Pradesh High Court · (2013) 5 LLN 643
Industrial Disputes Act, 1947 — Section 29
High Courts12 Aug 2013Dismissed
Sunder Lal Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0225
High Courts12 Aug 2013Dismissed
Saurabh Goyal Vs Updesh Rathore
Madhya Pradesh High Court · (2013) 08 MP CK 0218
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3(6)(viii)Constitution of India, 1950 — Article 227
High Courts12 Aug 2013Disposed Off
Sipi Sharma and Others Vs State of MP and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0166
High Courts12 Aug 2013Allowed
Smt. Sakhi Bai Vs Lakhan Lal Lodhi
Madhya Pradesh High Court · (2013) 08 MP CK 0165
Civil Procedure Code, 1908 (CPC) — Section 125, 24Hindu Marriage Act, 1955 — Section 13(a)
High Courts12 Aug 2013Dismissed
Priyal Shrivastava Vs Central Board of Secondary Education and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0163
High Courts12 Aug 2013Allowed
National Insurance Company Limited Vs Ramkali Bai Rajpoot and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0145
Motor Vehicles Act, 1988 — Section 140, 163A, 173
High Courts12 Aug 2013Dismissed
Ajab Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 34
High Courts12 Aug 2013
State of M.P. Vs Lallu @ Rambabu
Madhya Pradesh High Court · (2013) 08 MP CK 0139
Arms Act, 1959 — Section 25(1B)(b)Criminal Procedure Code, 1973 (CrPC) — Section 378(3)
High Courts12 Aug 2013Dismissed
Vimla Patel Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 161, 372Penal Code, 1860 (IPC) — Section 365, 366, 368, 376(1)
High Courts12 Aug 2013Dismissed
The State of Madhya Pradesh Vs Param
Madhya Pradesh High Court · (2013) 08 MP CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts12 Aug 2013Dismissed
The State of Madhya Pradesh Vs Rahul Pandey
Madhya Pradesh High Court · (2013) 08 MP CK 0085
Arms Act, 1959 — Section 27(1)Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Limitation Act, 1963 — Section 5
High Courts12 Aug 2013
Smt. Neelam Gandhi and Another Vs Laljiram Badkur and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202, 203Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 468
High Courts12 Aug 2013
Suresh Singh Vs Satinder Singh
Madhya Pradesh High Court · (2013) 08 MP CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 315, 482Negotiable Instruments Act, 1881 (NI) — Section 138