High Courts13 Aug 2013Dismissed
Pankaj Dandotiya Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0322
Criminal Procedure Code, 1973 (CrPC) — Section 407
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 941 of 2,383
High Courts13 Aug 2013
Ashok Bhola and Another Vs State of MP and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0270
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 420
High Courts13 Aug 2013Partly Allowed
Vimlesh Batham Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0258
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 108
High Courts13 Aug 2013Partly Allowed
Mukesh Chandra Sharma Vs State of M.P.
Madhya Pradesh High Court · (2013) 3 JLJ 342 : (2014) 3 MPLJ 320
High Courts13 Aug 2013Dismissed
Ku. Priyanka Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 372Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 366, 376
High Courts13 Aug 2013Dismissed
Ku. Puja Dhurve Vs Mukesh Alias Shetty
Madhya Pradesh High Court · (2013) 08 MP CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 372Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts13 Aug 2013Dismissed
Sita Devi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 315, 372, 378(4)Penal Code, 1860 (IPC) — Section 376(1), 450
High Courts13 Aug 2013Dismissed
National Insurance Co. Ltd. Vs Lalaram and Two Others
Madhya Pradesh High Court · (2014) 1 AnWR 478 : (2014) 140 FLR 783 : (2013) ILR (MP) 1962
Evidence Act, 1872 — Section 65Workmens Compensation Act, 1923 — Section 30, 30(1), 4
High Courts13 Aug 2013Dismissed
Smt. Bhagwati Vs M.P. Housing Board and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0161
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, Order 7 Rule 7, 9Specific Relief Act, 1963 — Section 34, 42
High Courts13 Aug 2013Allowed
Dhaniya Bai Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) ILR (MP) 2238 : (2013) 5 MPHT 273 : (2014) 2 MPJR 4
Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Aug 2013Dismissed
Madhya Pradesh Madhya Kshetra Vidyut Vitran Co. Ltd. Vs Smt. Saroj Jain and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Electricity Act, 2003 — Section 135(1)(a)
High Courts13 Aug 2013
Manohar Singh Vs Nagar Palika Nigam
Madhya Pradesh High Court · (2013) 08 MP CK 0138
Madhya Pradesh Municipal Corporation Act, 1956 — Section 83
High Courts13 Aug 2013Allowed
Gyarsibai Vs Rajjo Bai and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0082
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 151Constitution of India, 1950 — Article 227
High Courts13 Aug 2013Disposed Off
R.K. Solanki Vs Central Bank of India and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0069
High Courts13 Aug 2013Dismissed
Munnalal Patel Vs Dr. Subhash Singhai
Madhya Pradesh High Court · (2013) 08 MP CK 0065
Workmens Compensation Act, 1923 — Section 10, 3(2), 30
High Courts13 Aug 2013
M/s. Tripathi Construction Co. Vs The Union of India and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0062
Arbitration and Conciliation Act, 1996 — Section 34, 85Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 14, 5
High Courts13 Aug 2013Disposed Off
John Philip M. Vs NTPC Ltd. and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0044
Constitution of India, 1950 — Article 226, 227
High Courts13 Aug 2013Allowed
Smt. Bhavana and Others Vs Ravi Shankar and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0043
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, 24
High Courts13 Aug 2013
Sanjeev Singh Jadon Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 448, 467, 468, 471
High Courts13 Aug 2013Dismissed
Anil Kumar Jain Vs Smt. Shilpa Jain
Madhya Pradesh High Court · (2014) 1 Crimes 254 : (2014) 2 DMC 220 : (2013) ILR (MP) 2734 : (2013) 5 MPHT 100
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482Hindu Marriage Act, 1955 — Section 24