High Courts14 Aug 2013Allowed
Jay Maa Ratangarh Shiksha Avam Samaj Kalyan Samiti Vs NCTE and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0154
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 940 of 2,383
High Courts14 Aug 2013Dismissed
Dara Singh Vs Pyarelal Verma
Madhya Pradesh High Court · (2013) 08 MP CK 0150
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(f)
High Courts14 Aug 2013Dismissed
M/s. Ganeshram Ramjidas Agarwal Vs Smt. Sushila Devi Agarwal
Madhya Pradesh High Court · (2013) 08 MP CK 0141
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts14 Aug 2013
Narendra Sodhiya Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294, 332, 353, 506
High Courts14 Aug 2013Dismissed
Suresh Shivhare Vs Trimurti Charitable Public Trust
Madhya Pradesh High Court · (2013) 08 MP CK 0101
Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227
High Courts14 Aug 2013
Arvind Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 467
High Courts14 Aug 2013Dismissed
Smt. Vidyavati Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 307, 323, 498A
High Courts14 Aug 2013Dismissed
The State Of Madhya Pradesh Vs Betulal Ahirwar
Madhya Pradesh High Court · (2013) 08 MP CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts14 Aug 2013Dismissed
The State of Madhya Pradesh Vs Jaipal Singh
Madhya Pradesh High Court · (2013) 08 MP CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts14 Aug 2013
Imrat Singh Vs Raja Singh and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 302
High Courts14 Aug 2013
Surendra Singh Vs Ramesh Kumar
Madhya Pradesh High Court · (2013) 08 MP CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 148, 149, 294, 324, 326
High Courts14 Aug 2013Disposed Off
M.P. State Co-operative Bank Ltd. Vs K.C. Sharma and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0047
High Courts14 Aug 2013
Rajjan Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts14 Aug 2013Dismissed
State of M.P. Vs Ramesh and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts14 Aug 2013Dismissed
State of M.P. and Others Vs Suresh Chand Gupta
Madhya Pradesh High Court · (2013) 08 MP CK 0041
High Courts13 Aug 2013
Rajesh Jaiswal Vs Sanjay Sarvagi
Madhya Pradesh High Court · (2013) 5 MPHT 479
High Courts13 Aug 2013
P.S. Baraskar (Dr.) Vs Director, Department of Wastelands Developments and Others
Madhya Pradesh High Court · (2013) 5 MPHT 495 : (2013) 4 MPLJ 390
High Courts13 Aug 2013Dismissed
Baldev Singh Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0332
High Courts13 Aug 2013
Mahesh Chandra Sharma Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0327