High Courts16 Aug 2013
Durgan Prasad Ahirwar Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 2242
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 939 of 2,383
High Courts14 Aug 2013Allowed
Subhash Sharma and Another Vs Rajendra @ Pappu Dubey and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0330
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts14 Aug 2013Disposed Off
Gwalior Dairy Limited Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0329
Industries (Development and Regulation) Act, 1951 — Section 18AAMadhya Pradesh Land Revenue Code, 1959 — Section 158, 158(3), 50(1)(iii), 51, 51(i)
High Courts14 Aug 2013Dismissed
State of M.P. and Others Vs Rajendra Kumar Jain and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0328
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(F)
High Courts14 Aug 2013Disposed Off
Smt.Kamla Devi Shrivastava Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0318
High Courts14 Aug 2013Disposed Off
Kumbhaj Singh Vs State of MP and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0315
Constitution of India, 1950 — Article 14, 16
High Courts14 Aug 2013
Daryav Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0313
Penal Code, 1860 (IPC) — Section 307, 34
High Courts14 Aug 2013
Pradeep Kumar Jain Vs Sahdeo Prasad Nigam
Madhya Pradesh High Court · (2013) 08 MP CK 0312
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203Penal Code, 1860 (IPC) — Section 465, 467, 468, 469
High Courts14 Aug 2013
The State of Madhya Pradesh Vs Mahendra Khare
Madhya Pradesh High Court · (2013) 08 MP CK 0311
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468
High Courts14 Aug 2013Disposed Off
Hitesh Kumar Jatav Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0280
High Courts14 Aug 2013
Ashish Gupta Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0275
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts14 Aug 2013
Ramgopal Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0274
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts14 Aug 2013
Smt. Archna Singh Vs Dilip Singh
Madhya Pradesh High Court · (2014) 1 MPHT 66 : (2014) 1 MPLJ 611
High Courts14 Aug 2013
Kirta Barela Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 140 FLR 118
High Courts14 Aug 2013
Veerbhan Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts14 Aug 2013Dismissed
Smt. Sheela Devi alias Susheela Devi Jain Vs The Chief Secretary State of M.P. and others
Madhya Pradesh High Court · (2013) 08 MP CK 0199
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts14 Aug 2013
Dashrat Lodhi and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts14 Aug 2013Disposed Off
Devi Prasad Chakrawarti Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0158
High Courts14 Aug 2013
Hakam Singh Vs Maharaj Singh
Madhya Pradesh High Court · (2013) 08 MP CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 372Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 302, 306, 34, 498A
High Courts14 Aug 2013Dismissed
Raju Yadav Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 372Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 149, 307, 324, 342