COURT ARCHIVE

Madhya Pradesh High Court judgments

47,651 judgments · page 945 of 2,383

High Courts07 Aug 2013Disposed Off

Umaprasad Shrivas and Others Vs State of Madhya Pradesh and Another

Madhya Pradesh High Court · (2013) 08 MP CK 0300

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 498A

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High Courts07 Aug 2013Dismissed

Ramesh Prasad Pandey Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 08 MP CK 0246

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 200, 482

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High Courts07 Aug 2013

Jagdish Dubey Vs Shyamlal Tiwari and Another

Madhya Pradesh High Court · (2013) 4 MPLJ 26

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High Courts07 Aug 2013Dismissed

Satya Narayan Vs M/s. Jiyajeerao Cotton Mills Limited and Board of Industrial and Financial Reconstruction

Madhya Pradesh High Court · (2014) 3 MPLJ 142

Companies Act, 1956 — Section 155, 2, 391, 394, 446

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High Courts07 Aug 2013Allowed

Sandhya Thakur Vs Pavan Samdariya

Madhya Pradesh High Court · (2013) 08 MP CK 0176

Workmens Compensation Act, 1923 — Section 2(1)(n), 30

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High Courts07 Aug 2013Dismissed

Smt. Bano Bai and Others Vs Milan Radio Company and Others

Madhya Pradesh High Court · (2013) 08 MP CK 0121

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(f)

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High Courts07 Aug 2013Dismissed

Akhilesh Chaturvedi and Others Vs M.P. Housing Board and Others

Madhya Pradesh High Court · (2013) 08 MP CK 0120

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)

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High Courts07 Aug 2013Dismissed

Ramakant and Another Vs Guru Patel and Another

Madhya Pradesh High Court · (2013) 08 MP CK 0096

Motor Vehicles Act, 1988 — Section 147(1), 173

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High Courts07 Aug 2013Dismissed

M/s. Tulip Telecom Limited and Another Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2013) 08 MP CK 0067

Arbitration and Conciliation Act, 1996 — Section 21, 9Constitution of India, 1950 — Article 14, 19, 19(1)(g), 21, 226

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High Courts07 Aug 2013Dismissed

Veer Sevak Vs Anil Kumar

Madhya Pradesh High Court · (2013) 08 MP CK 0064

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227

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High Courts07 Aug 2013Allowed

Datar Singh Kaurav Vs Puspendra Singh Kaurav

Madhya Pradesh High Court · (2014) 3 MPLJ 378

Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 18

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High Courts07 Aug 2013Dismissed

The State of Madhya Pradesh Vs Sultan Singh

Madhya Pradesh High Court · (2013) 08 MP CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 201, 302, 306, 498A

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High Courts07 Aug 2013Dismissed

Raghuveer Kumar Soni Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 08 MP CK 0026

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 498A

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High Courts07 Aug 2013Dismissed

Rosemerta Technologies Ltd. Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2014) 1 MPJR 62

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High Courts06 Aug 2013

Taneja Iron and Steel Co. Ltd. Vs Union of India

Madhya Pradesh High Court · (2014) 306 ELT 245

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High Courts06 Aug 2013

Raj Kumar Jain Vs M.P. State Minor Forest Produce (Trading and Development) Co-operative Federation Ltd. and Others

Madhya Pradesh High Court · (2014) 1 MPHT 192 : (2013) 4 MPLJ 163

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High Courts06 Aug 2013

Bhagwati Prasad Sharma and Another Vs State of M.P.

Madhya Pradesh High Court · (2013) 5 MPHT 319

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High Courts06 Aug 2013

Ganpat Prasad Kol Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 4 MPLJ 307

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High Courts06 Aug 2013Disposed Off

Om Prakash Tripathi Vs Mamta Yadav

Madhya Pradesh High Court · (2013) 08 MP CK 0333

Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts06 Aug 2013Partly Allowed

Smt. Yasmin Naj and Others Vs Saiyed Rashid Ali

Madhya Pradesh High Court · (2013) 08 MP CK 0289

Criminal Procedure Code, 1973 (CrPC) — Section 125, 200, 482Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471

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