High Courts31 Jul 2013Allowed
Dhani Ram Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 180
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 951 of 2,383
High Courts31 Jul 2013Disposed Off
Kajal Vs Balram and Others
Madhya Pradesh High Court · (2013) ACJ 2522 : (2014) 1 AnWR 220
High Courts31 Jul 2013Dismissed
Goru Vs Devendra Nath and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0374
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c)
High Courts31 Jul 2013Allowed
Vivek Jha and Others Vs Bharat Suman and Another
Madhya Pradesh High Court · (2013) 3 MPLJ 668
High Courts31 Jul 2013
Mahesh Kumar Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPHT 302 : (2013) 4 MPLJ 55
High Courts31 Jul 2013
Anjani Kumar Shrivastava Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 161Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 409, 468, 471
High Courts31 Jul 2013Disposed Off
The State of Madhya Pradesh Vs Rajaram Baghel
Madhya Pradesh High Court · (2013) 07 MP CK 0108
High Courts31 Jul 2013
Anjana Mathur Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 4 MPLJ 303
High Courts31 Jul 2013
Madhukant Tiwari and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 4 MPLJ 365
High Courts30 Jul 2013Allowed
Abid Hassan Vs Madhya Pradesh State Electricity Board.
Madhya Pradesh High Court · (2014) 3 MPLJ 675
High Courts30 Jul 2013
Neelima Saraf Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPLJ 168
High Courts30 Jul 2013
Fatima Bi (since dead) through L.Rs. Khudayar Khan and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 MPHT 453 : (2013) 4 MPLJ 279
High Courts30 Jul 2013Dismissed
Ramjidas Agrawal Vs Smt. Kusum Lata and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0378
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Jul 2013Dismissed
Panchkarma Chemicals Pvt. Ltd. and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0377
State Financial Corporations Act, 1951 — Section 29
High Courts30 Jul 2013
Maniram and Others Vs Ramkali and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0373
Madhya Pradesh Land Revenue Code, 1959 — Section 250
High Courts30 Jul 2013Disposed Off
Maitha Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0244
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts30 Jul 2013Dismissed
Sadhuram and Others Vs Intjamia Committee Tahpuj Kabristan and Masjil and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0109
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts30 Jul 2013Disposed Off
Harbans Lal Sachdeva through L.Rs. and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0050
High Courts30 Jul 2013Disposed Off
Hari Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 304, 325, 34
High Courts30 Jul 2013Allowed
Naval Singh Sahkari Shakkar Karkhana Maryadit Vs Commissioner for Workmen's Compensation, Khandwa and Others
Madhya Pradesh High Court · (2014) 3 ACC 52 : (2014) ACJ 917