High Courts29 Jul 2013Allowed
Sheeba Vs Union of India and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 94
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 952 of 2,383
High Courts29 Jul 2013Dismissed
Saligram Rajoriya Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0376
High Courts29 Jul 2013Partly Allowed
Senior Accounts Officer and Others Vs Ramniwas Pathak
Madhya Pradesh High Court · (2013) 07 MP CK 0375
High Courts29 Jul 2013Dismissed
The State of Madhya Pradesh Vs Kummu @ Kumer Singh
Madhya Pradesh High Court · (2013) 07 MP CK 0372
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 120B, 302
High Courts29 Jul 2013Dismissed
Jamuna Prasad Jaiswal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 302, 34, 394, 397
High Courts29 Jul 2013
Ram Ratan Rai Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0243
Constitution of India, 1950 — Article 226Madhya Pradesh Lok Sewa (Anusuchit Jatiyon Anusuchit Jan Jatiyon Aur Any Pichhde Vargon Ke Liye Arakshan) Adhiniyam, 1994 — Section 3
High Courts29 Jul 2013Dismissed
Smt. Kamlesh Korku Aadiwasi Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2014) 2 MPLJ 370
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 27
High Courts29 Jul 2013Dismissed
Jagdish Prasad Pandey Vs Suresh Kumar Dwivedi
Madhya Pradesh High Court · (2013) 07 MP CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 372Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts29 Jul 2013Dismissed
Jhabboo Lal Vs The State of Madhya Pradesh, Chief Forest Officer and Anil Sarathe
Madhya Pradesh High Court · (2013) 07 MP CK 0216
Constitution of India, 1950 — Article 226, 227Forest Act, 1927 — Section 52(4)
High Courts29 Jul 2013Disposed Off
Vijay Kumar Upadhyaya Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0214
High Courts29 Jul 2013Dismissed
Smt. Rekha Bai Bundela Vs Dharam Singh Bundela
Madhya Pradesh High Court · (2013) 07 MP CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 302
High Courts29 Jul 2013Dismissed
Radhika Bai Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 161, 372Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts29 Jul 2013Disposed Off
Kuldeep Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 324, 341Probation of Offenders Act, 1958 — Section 4, 5
High Courts26 Jul 2013Dismissed
Association Of Industries Madhya Pradesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0416
Drugs And Cosmetics Act, 1940 — Section 18(c)Constitution Of India, 1950 — Article 14, 19(1)(g)
High Courts26 Jul 2013Dismissed
Sharif Kha Vs Gajanand and Another
Madhya Pradesh High Court · (2013) ILR (MP) 1755 : (2013) 4 MPHT 320
High Courts26 Jul 2013
Kunj Bihari Yaduvanshi Vs Shivnandan
Madhya Pradesh High Court · (2013) 07 MP CK 0368
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 306, 498A
High Courts26 Jul 2013Dismissed
The State of Madhya Pradesh Vs Shankar
Madhya Pradesh High Court · (2013) 07 MP CK 0367
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 294, 323, 324, 325, 326
High Courts26 Jul 2013Dismissed
The State of Madhya Pradesh Vs Ballu @ Maate
Madhya Pradesh High Court · (2013) 07 MP CK 0366
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts26 Jul 2013Dismissed
Usman Khan Vs Punna Kushwaha
Madhya Pradesh High Court · (2013) 07 MP CK 0365
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 436
High Courts26 Jul 2013
Pradumn Singh and Others Vs Shiv Raj Singh and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 203
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 8