High Courts11 Oct 2013Allowed
Sanjay Shivhare Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPHT 256 : (2014) 1 MPJR 94 : (2014) 1 MPLJ 146
Madhya Pradesh Panchayat Services (Discipline and Appeal) Rules, 1999 — Rule 11
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 908 of 2,383
High Courts11 Oct 2013Dismissed
Tej Narayan Mathur Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0134
High Courts11 Oct 2013Dismissed
Sushil Kumar Karare and Others Vs Union of India and Others
Madhya Pradesh High Court · (2014) 1 LLJ 185
High Courts11 Oct 2013Allowed
Narottam Singh Tomer Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 2498 : (2014) 2 MPJR 44
High Courts11 Oct 2013Dismissed
State of M.P. and Others Vs M/s. Sukhdeo Prasad Goenka
Madhya Pradesh High Court · (2014) 4 EFLT 101
High Courts10 Oct 2013Disposed Off
Vidya Sagar Mishra Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0319
High Courts10 Oct 2013
Rajendra Kumar Vs State of M.P. and Ors
Madhya Pradesh High Court · (2013) 10 MP CK 0316
High Courts10 Oct 2013Disposed Off
Rajpatrit Ayurvedic Chikitsak Sangh and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0315
High Courts10 Oct 2013Dismissed
Mahesh Kumar Bajpai and Others Vs Madhya Pradesh State Electricity Board and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0314
High Courts10 Oct 2013Allowed
Anoop Kumar Khare Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0313
High Courts10 Oct 2013Disposed Off
Laxminarayan Ojha Vs State of MP
Madhya Pradesh High Court · (2013) 10 MP CK 0310
High Courts10 Oct 2013
Sanjay Sankhala Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0302
High Courts10 Oct 2013Dismissed
Smt. Savita Soni Vs Sanjay Soni and Others
Madhya Pradesh High Court · (2014) 1 DMC 552
High Courts10 Oct 2013Disposed Off
Virendra Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0279
High Courts10 Oct 2013Allowed
Shreejio Infrastructure India Pvt. Ltd. Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0241
High Courts10 Oct 2013Dismissed
Girjesh Soni Vs Radheshyam Guru
Madhya Pradesh High Court · (2013) 10 MP CK 0234
High Courts10 Oct 2013Dismissed
Smt. Nan Bai Sahu Vs Man Mohan Singh
Madhya Pradesh High Court · (2013) 10 MP CK 0213
High Courts10 Oct 2013Allowed
Mohan @ Mohanlal Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0158
High Courts10 Oct 2013
Ramesih Kumar Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0157