High Courts09 Oct 2013Partly Allowed
Ajab Singh @ Mota Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0160
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 910 of 2,383
High Courts09 Oct 2013Partly Allowed
Narendra Ghoshi and Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0159
High Courts09 Oct 2013
Murli Manohar Dibolia Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0155
High Courts09 Oct 2013Partly Allowed
Khalil Khan Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0034
High Courts09 Oct 2013Partly Allowed
Dharmendra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0033
High Courts09 Oct 2013Partly Allowed
Girvar Saket Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0032
High Courts09 Oct 2013Partly Allowed
Narendra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0031
High Courts09 Oct 2013Partly Allowed
Tularam Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0030
High Courts09 Oct 2013
Harish Sharma and Others Vs Mohan Mandelia and Others
Madhya Pradesh High Court · (2013) 3 JLJ 402 : (2014) 1 MPHT 395 : (2014) 2 MPLJ 388
High Courts09 Oct 2013
Malwa Concrete Udyog Pvt. Ltd. Vs Commr. of Cus. and C. Ex.
Madhya Pradesh High Court · (2014) 306 ELT 240
High Courts08 Oct 2013Allowed
Narendra Pratap Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 3 MPHT 146 : (2014) 2 MPLJ 210
High Courts08 Oct 2013Partly Allowed
Mohan Singh Yadav Vs M.P. State Electricity Board and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0295
High Courts08 Oct 2013
The Commissioner of Income Tax-II Vs M/s. Dholgiri Industries Pvt. Ltd.
Madhya Pradesh High Court · (2014) 266 CTR 111 : (2014) 1 MPHT 342 : (2014) 2 MPLJ 285
High Courts08 Oct 2013
Sheru Alias Mahendra Verma and Sandeep Verma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0206
High Courts08 Oct 2013
Mahesh Baiga and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0205
High Courts08 Oct 2013
Devraj Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0204
High Courts08 Oct 2013Allowed
Seshnarayan and Others Vs State of M.P.
Madhya Pradesh High Court · (2014) 1 DMC 524
High Courts08 Oct 2013Disposed Off
Prabhakar Tikaria Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0170
High Courts08 Oct 2013Allowed
Ram Sewak Dwivedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0169
High Courts08 Oct 2013Dismissed
The Commissioner of Income Tax-II Vs Preetam Singh Luthra
Madhya Pradesh High Court · (2013) 10 MP CK 0166