High Courts07 Oct 2013
Sanjay Rawat Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0299
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 911 of 2,383
High Courts07 Oct 2013Disposed Off
Avinesh Trivedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0294
High Courts07 Oct 2013Disposed Off
Yogendra Bhargava Vs M.P. State Agricultural Marketing Board and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0292
High Courts07 Oct 2013Allowed
Smt. Pyari Devi Vs Smt. Lalli Devi
Madhya Pradesh High Court · (2013) 10 MP CK 0218
High Courts07 Oct 2013Dismissed
Rajendra Dixit Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0217
High Courts07 Oct 2013Disposed Off
M/s. Qoign Builders Vs Ramesh Chandra Kaushail
Madhya Pradesh High Court · (2013) 10 MP CK 0196
High Courts07 Oct 2013
Kamlakant Dubey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0195
High Courts07 Oct 2013Disposed Off
Laxmi Narayan and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0168
High Courts07 Oct 2013Dismissed
Rajiv @ Raju Taretiya Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0167
High Courts07 Oct 2013Allowed
Sanjeev Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0041
High Courts07 Oct 2013Allowed
Patiram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0040
High Courts07 Oct 2013Dismissed
R.S. Kushwaha Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0025
High Courts07 Oct 2013Dismissed
Rajendra Kumar Dohare Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0024
High Courts07 Oct 2013Disposed Off
Dilip Kumar Samadhiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) LabIC 1034
High Courts07 Oct 2013
Sanjay Bagadi Vs Secretary, State of M.P. and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0022
High Courts04 Oct 2013Dismissed
Kamal Kishore Raje Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0289
High Courts04 Oct 2013Dismissed
Ummed Singh Vs The State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0288
Madhya Pradesh Co-operative Societies Act, 1960 — Section 53(1)
High Courts04 Oct 2013Allowed
New India Assurance Company Ltd. Vs Domenic Tahir and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0271
High Courts04 Oct 2013Dismissed
Mahila Swa Sahayata Samooh Barhi, Katni Vs Ashok Singh Parihar and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0270