High Courts03 Oct 2013Allowed
Dr. Narain Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0287
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 913 of 2,383
High Courts03 Oct 2013Dismissed
Suresh and Others Vs State of M.P.
Madhya Pradesh High Court · (2014) 1 MPHT 461
High Courts03 Oct 2013
Uttam Beldar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0267
High Courts03 Oct 2013
Brahma nand @ Brahmajeet Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0233
High Courts03 Oct 2013Disposed Off
Jugal Kishore Swami Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0209
High Courts03 Oct 2013Dismissed
M/s. Vishnu Packaging Products Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0194
High Courts03 Oct 2013
Gulzar Ahmad @ Gulzar Khan, Saleem Khan, Hakeem Khan and Ismail Khan Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0177
High Courts03 Oct 2013Partly Allowed
Khushal Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0176
High Courts01 Oct 2013Allowed
Sukhia Bai Vs Mahesh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0301
High Courts01 Oct 2013Allowed
Lalito Bai Vs Mahesh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0300
High Courts01 Oct 2013Disposed Off
Dr. Mahesh Babu Sharma Vs Shri Prabhanshu Kamal and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0293
High Courts01 Oct 2013Dismissed
Dheeraj @ Dhire Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0286
High Courts01 Oct 2013Allowed
Smt. Shanti Jaiswal Vs Indralal
Madhya Pradesh High Court · (2013) 10 MP CK 0216
High Courts01 Oct 2013Allowed
Awadhesh Prasad Tiwari Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0215
High Courts01 Oct 2013Disposed Off
Smt. Nirmal Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0214
High Courts01 Oct 2013Allowed
G.R. Meena Vs Union of India and Others
Madhya Pradesh High Court · (2013) 3 JLJ 437
High Courts01 Oct 2013
Sudesh Kumar Mehta Vs Public Works Department and Three Others
Madhya Pradesh High Court · (2013) 10 MP CK 0191
High Courts01 Oct 2013Partly Allowed
Babulal Patkar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0190
High Courts01 Oct 2013Dismissed
Sayyed Minhajul Hasan and 5 Others Vs Mst. Majhar Aara Begum
Madhya Pradesh High Court · AIR 2014 MP 16
Limitation Act, 1963 — Article 65
High Courts01 Oct 2013Allowed
Naresh Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0178