High Courts01 Oct 2013Dismissed
The State of Madhya Pradesh Vs Preetam
Madhya Pradesh High Court · (2013) 10 MP CK 0035
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 914 of 2,383
High Courts01 Oct 2013Dismissed
Sikh Education Society and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0029
High Courts01 Oct 2013
Anil Singh@Abbu Seth Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0028
High Courts01 Oct 2013Allowed
Jitendra Pawar Vs State of M.P
Madhya Pradesh High Court · (2013) 10 MP CK 0027
High Courts01 Oct 2013Disposed Off
Vijay Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0021
High Courts30 Sept 2013Allowed
Abdul Matin Khan Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 132
High Courts30 Sept 2013Allowed
Basant Kumar Burman Vs M.P. State Electricity Board and Others
Madhya Pradesh High Court · (2014) 2 MPHT 493 : (2014) 1 MPLJ 510
High Courts30 Sept 2013Dismissed
Chhedilal Vs Bhartiya Vimanpattan Pradhikaran
Madhya Pradesh High Court · (2013) 09 MP CK 0050
High Courts30 Sept 2013
Devchand Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 4 MPLJ 691
High Courts27 Sept 2013Allowed
Dulare Prasad Raikwar Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 MPLJ 401
High Courts27 Sept 2013Dismissed
Bharti Tomar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0324
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 200, 203
High Courts27 Sept 2013Disposed Off
Smt. Nirmala Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0323
High Courts27 Sept 2013Allowed
Lokmanya shiksha Samiti Vs The Income Tax Officer and The Chief Commissioner of Income Tax
Madhya Pradesh High Court · (2013) 359 ITR 361 : (2013) 219 TAXMAN 109
Income Tax Act, 1961 — Section 10(23C), 10(23C)(iiiad), 10(23C)(vi), 139(1)
High Courts27 Sept 2013Disposed Off
Shyam Bahadur Gupta Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 09 MP CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 320(1), 320(2), 482Penal Code, 1860 (IPC) — Section 323, 34, 498A, 506
High Courts27 Sept 2013Disposed Off
Babulal and Another Vs State of MP and Another
Madhya Pradesh High Court · (2013) 09 MP CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts27 Sept 2013Disposed Off
Yashwant Singh Vs Shailendra Singh and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3), 397Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts27 Sept 2013Dismissed
Om Prakash Kori Vs S.E.C.L. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0073
Constitution of India, 1950 — Article 226, 227
High Courts27 Sept 2013Allowed
Rambharose Singraha Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0067
High Courts26 Sept 2013
Vippy Industries Ltd. Vs CIT
Madhya Pradesh High Court · (2013) 09 MP CK 0346