High Courts04 Oct 2013Dismissed
D.N. Kaol Vs Arvind Pathak
Madhya Pradesh High Court · (2013) 10 MP CK 0269
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 912 of 2,383
High Courts04 Oct 2013Disposed Off
Damodar Vs Pradeep Kumar
Madhya Pradesh High Court · (2013) 10 MP CK 0268
High Courts04 Oct 2013
Chandu @ Chandrashekhar Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0232
High Courts04 Oct 2013
M/s. Procter and Gamble Hygiene and Health Care Limited Vs Additional Divisional Deputy Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2014) 3 MPLJ 546 : (2013) 66 VST 525
High Courts04 Oct 2013
M/s. Adhunik Transport Organization Limited Vs Assistant Commissioner, Commercial Tax and Others
Madhya Pradesh High Court · (2013) 200 ECR 446 : (2014) 45 GST 58 : (2014) 3 MPLJ 433 : (2013) 66 VST 319
High Courts04 Oct 2013Dismissed
Smt. Renu Jain Vs Through Sarpanch and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0192
High Courts04 Oct 2013Disposed Off
Mayank Tiwari Vs Board of Secondary Education and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0175
High Courts04 Oct 2013Dismissed
Chedi Vs Smt. Sona Bai
Madhya Pradesh High Court · (2013) 10 MP CK 0174
High Courts04 Oct 2013
Bhaskar Mishra and Others Vs Smt. Shailja Mishra
Madhya Pradesh High Court · (2013) 10 MP CK 0173
High Courts04 Oct 2013Allowed
Suresh Kumar Vs Smt. Kanti
Madhya Pradesh High Court · (2014) 1 JLJ 315 : (2013) 3 JLJ 255 : (2014) 1 MPLJ 176
High Courts04 Oct 2013Allowed
Smt. Minakshi Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 JLJ 427 : (2013) 5 MPHT 137 : (2013) 4 MPJR 287 : (2014) 1 MPLJ 373
High Courts04 Oct 2013Dismissed
Anil Kumar Singhai (Shri) Vs Shri Vimal Chand Jain
Madhya Pradesh High Court · (2013) ILR (MP) 2471 : (2014) 2 MPJR 144
High Courts04 Oct 2013Allowed
Ravi Mohan and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2014) 2 MPHT 264 : (2013) 4 MPJR 268
High Courts03 Oct 2013
Smt. Swati Singh Vs M.P. Kshetra Vidyut Vitran Co. Ltd.
Madhya Pradesh High Court · (2014) LabIC 1023 : (2014) 1 MPLJ 308
High Courts03 Oct 2013Dismissed
Virendra Kumar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0308
High Courts03 Oct 2013
Patiram and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0298
High Courts03 Oct 2013
State of M.P. Vs Jitendra Singh
Madhya Pradesh High Court · (2013) 10 MP CK 0297
High Courts03 Oct 2013Dismissed
Mandir Shri Ram Janki Gram Kumhara Vs Ramkunwar Bai
Madhya Pradesh High Court · (2013) 10 MP CK 0296
High Courts03 Oct 2013Dismissed
Prateek Agrawal Vs Nawab Khan
Madhya Pradesh High Court · (2013) 10 MP CK 0291
High Courts03 Oct 2013Dismissed
Edu Khan Vs Raj Kumar Gupta
Madhya Pradesh High Court · (2013) 10 MP CK 0290