High Courts26 Sept 2013Allowed
Pushpa Berry Vs Shri Mahila Grih Udyog Lijjat Papad and Another
Madhya Pradesh High Court · (2014) 2 MPLJ 116
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 915 of 2,383
High Courts26 Sept 2013
Mahesh Prasad and Others Vs Rambahadur and Others
Madhya Pradesh High Court · (2013) 4 MPLJ 339
High Courts26 Sept 2013Partly Allowed
Santosh Kumar Dwivedi Vs The State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0330
High Courts26 Sept 2013Allowed
Mukendra Kumar Soni Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0329
High Courts26 Sept 2013Disposed Off
Naresh Kumar Sahu Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0328
High Courts26 Sept 2013Allowed
The Oriental Insurance Company Vs Lachchiram and Others Saurabh Sahu Vs Munshilal and Others
Madhya Pradesh High Court · (2014) 2 ACC 734 : (2014) 1 AnWR 391 : (2014) 1 MPLJ 387
Motor Vehicles Act, 1988 — Section 147, 147(1), 149, 166
High Courts26 Sept 2013Disposed Off
National Insurance Company Vs Mohan and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 429
Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 149(2)(a)(ii), 15
High Courts26 Sept 2013Disposed Off
Brajesh Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0320
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 354, 376Protection of Children from Sexual Offences Act, 2012 — Section 5(n)
High Courts26 Sept 2013Dismissed
Smt. Gomati Bai and Others Vs Smt. Goma Bai and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0187
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts26 Sept 2013
Smt. Bhagwatibai Vs Kamal and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 25, 47
High Courts26 Sept 2013Dismissed
Dr. Nikhil Ojha Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 09 MP CK 0183
High Courts26 Sept 2013Partly Allowed
Smt. Ekta Natani Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 302, 306
High Courts26 Sept 2013Dismissed
Trilokinath Agrawal Vs State of Madhya Pradesh Mineral Resources Departmental
Madhya Pradesh High Court · (2014) 4 EFLT 32 : (2013) ILR (MP) 2331 : (2014) 2 MPJR 149
High Courts26 Sept 2013Dismissed
The State of Madhya Pradesh Vs Mohammad Nadeem Khan
Madhya Pradesh High Court · (2013) 09 MP CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Sept 2013Partly Allowed
Smt. Geeta Devi Vs Ramesh Sharma
Madhya Pradesh High Court · (2013) 09 MP CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482
High Courts26 Sept 2013Allowed
Dilip Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0169
Penal Code, 1860 (IPC) — Section 149, 307
High Courts26 Sept 2013Disposed Off
Ram Sanehi Sharma and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 227, 397, 401Penal Code, 1860 (IPC) — Section 120B, 34, 420, 458, 467
High Courts26 Sept 2013Disposed Off
Sulakshna Sharma Vs Smt. Meeradevi Katare
Madhya Pradesh High Court · (2013) 09 MP CK 0158
Evidence Act, 1872 — Section 45
High Courts26 Sept 2013Disposed Off
Maqsud Khan and Others Vs Madhya Pradesh Krishi Upaj Mandi
Madhya Pradesh High Court · (2013) 09 MP CK 0079
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 31, 32, 33, 33(4)
High Courts26 Sept 2013Allowed
Gramin Mahiula Kalyan Udyog Sahakari Samiti Maryadit Vs State of MP and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0077
Constitution of India, 1950 — Article 14, 19(1)(g), 31(2)