High Courts10 Oct 2013
Director M/s. Daksh Infracon Pvt. Ltd. thru. Dharmendra Khandelwal Vs Secretary State of M.P. Department of Mines and Minerals and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0154
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 909 of 2,383
High Courts10 Oct 2013Partly Allowed
Ram Kumar Sikarwar Vs Munnalal
Madhya Pradesh High Court · (2013) 10 MP CK 0150
High Courts10 Oct 2013Disposed Off
Svil Mines Limited Gudri Katni Vs The Commissioner of Sales Tax
Madhya Pradesh High Court · (2013) 10 MP CK 0143
High Courts10 Oct 2013Partly Allowed
Vikram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0142
High Courts10 Oct 2013
Smt. Dhappo Bai Vs SDO, Guna and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0140
High Courts10 Oct 2013
Durga Prasad Gupta Vs Union of India and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0020
High Courts10 Oct 2013Dismissed
Smt. Sarika Chaturvedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) LabIC 240
High Courts10 Oct 2013Dismissed
National Textile Corporation Ltd. Vs Controlling Authority under Payment of Gratuity Act
Madhya Pradesh High Court · (2014) 3 MPLJ 446
High Courts09 Oct 2013Partly Allowed
Govind Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0278
High Courts09 Oct 2013Partly Allowed
Rosu @ Shankarlal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0277
High Courts09 Oct 2013Disposed Off
P.R. Mourya Vs Chairman and Managing Director
Madhya Pradesh High Court · (2013) 10 MP CK 0266
High Courts09 Oct 2013Dismissed
The State of Madhya Pradesh Vs Raj Kumar Bhatnagar
Madhya Pradesh High Court · (2013) 10 MP CK 0184
Madhya Pradesh Industrial Relations Act, 1960 — Section 108
High Courts09 Oct 2013
Khalique Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0183
High Courts09 Oct 2013Allowed
Chandra Shekhar Kaushal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0182
High Courts09 Oct 2013Partly Allowed
Ritesh Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0181
High Courts09 Oct 2013Disposed Off
Smt. Yasmeen Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0180
High Courts09 Oct 2013
Pradeep Porpanth Vs S.S. Goyal
Madhya Pradesh High Court · (2013) 10 MP CK 0164
High Courts09 Oct 2013Partly Allowed
Man Singh Patle Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0163
High Courts09 Oct 2013Partly Allowed
Jaheer Kasai and two Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0162
High Courts09 Oct 2013
Anand Singh Bistha Vs Smt. Seema Bistha
Madhya Pradesh High Court · (2013) 10 MP CK 0161