High Courts11 Oct 2013Dismissed
M/s. Mahakaushal Kshetriya Gramin Bank Vs United India Insurance Co.
Madhya Pradesh High Court · (2013) 10 MP CK 0235
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 907 of 2,383
High Courts11 Oct 2013Dismissed
Kishan Singh Tomar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0227
High Courts11 Oct 2013Dismissed
Babulal Vs Rameshchandra Sahu and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0226
High Courts11 Oct 2013Allowed
Babu Singh Sikarwar Vs Shreelal and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0225
High Courts11 Oct 2013Disposed Off
National Insurance Company Ltd. Vs Saroj and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0224
High Courts11 Oct 2013Disposed Off
National Insurance Company Ltd. Vs Ramlal and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 455
High Courts11 Oct 2013Allowed
Rajesh Sharma Vs Gurucharan Singh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0222
High Courts11 Oct 2013Disposed Off
Laxman Singh and Others Vs Smt. Saroj Devi and Others Smt. Saroj Devi and Others Vs Laxman Singh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0221
High Courts11 Oct 2013Allowed
Smt. Anita Jain Vs Ramveer Singh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0220
High Courts11 Oct 2013
Sharif Khan Vs Union of India and Another
Madhya Pradesh High Court · (2014) 1 MPLJ 514
High Courts11 Oct 2013Dismissed
Santosh Singh Raghuvanshi and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 1 Crimes 456
High Courts11 Oct 2013Dismissed
Smt. Radha Bai Vs Shankarlal Kachhi
Madhya Pradesh High Court · (2013) 10 MP CK 0156
High Courts11 Oct 2013Dismissed
Smt. Anita Vs Asharam
Madhya Pradesh High Court · (2014) 1 MPHT 136 : (2014) 1 MPLJ 707 : (2014) 2 RCR(Civil) 609 : (2014) 2 RCR(Criminal) 432
High Courts11 Oct 2013Partly Allowed
Janta Vidyalaya Shiksha Samiti Vs Jiwaji University and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0152
High Courts11 Oct 2013Partly Allowed
Bhanwarlal Vs Central Narcotics Bureau
Madhya Pradesh High Court · (2013) 10 MP CK 0151
High Courts11 Oct 2013Dismissed
Prantiya Rajpatrit Pashu Chikitsak Sangh Madhya Pradesh Bhopal M.P. Unit Morena Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0149
High Courts11 Oct 2013Disposed Off
Omkarnath Dwivedi Vs Chandan Mahor and Others Chandan Mahor and Others Vs Omkarnath Dwivedi and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0148
High Courts11 Oct 2013Dismissed
Brijesh Kumar Gupta Vs Mahendra Kumar Jain (Deceased) through Legal Representatives
Madhya Pradesh High Court · (2014) 1 MPLJ 665
High Courts11 Oct 2013Allowed
Smt. Preeti and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 1 Crimes 458 : (2013) ILR (MP) 2741
High Courts11 Oct 2013Dismissed
Ashok Soni Vs N.R. Suryavanshi
Madhya Pradesh High Court · (2013) 10 MP CK 0139