High Courts21 Oct 2013Allowed
Sanjay Yadav Vs Union of India
Madhya Pradesh High Court · (2013) 10 MP CK 0114
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 905 of 2,383
High Courts21 Oct 2013Partly Allowed
Taapeshwar Nath Mishra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0112
High Courts21 Oct 2013Allowed
Sanjay Kumar Vs Rahul Alias Raj Kumar
Madhya Pradesh High Court · (2013) 10 MP CK 0111
High Courts21 Oct 2013Dismissed
Rajendra and Chandadevi Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0100
High Courts21 Oct 2013Disposed Off
Hamid Baba and Another Vs Khalid Khan and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0099
High Courts21 Oct 2013Disposed Off
Dr. Renu Chauhan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0090
High Courts21 Oct 2013Dismissed
Girraj Vs Smt. Meena Devi
Madhya Pradesh High Court · (2013) 10 MP CK 0089
High Courts21 Oct 2013
Smt. Aradhana Gupta and Others Vs Pooran Singh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0088
High Courts21 Oct 2013Allowed
Satyendra Singh Tewatia Vs Sitaram Sharma and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0077
High Courts21 Oct 2013Allowed
Padam Chand Gupta Vs State Transport Authority
Madhya Pradesh High Court · (2014) 2 ACC 389 : AIR 2014 MP 44 : (2014) 2 JLJ 162 : (2014) 1 MPHT 271 : (2014) 1 MPLJ 124
High Courts21 Oct 2013Dismissed
Amjad Gani Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0038
High Courts21 Oct 2013Dismissed
State of M.P. Vs Salman Khan
Madhya Pradesh High Court · (2013) 10 MP CK 0037
High Courts21 Oct 2013Allowed
Dr. Sanjay Gaur Vs Dr. Richa Gour @ Richa Singh
Madhya Pradesh High Court · (2013) 10 MP CK 0019
High Courts21 Oct 2013Allowed
Smt. Pushpa Devi Vs Randher Singh
Madhya Pradesh High Court · (2013) 10 MP CK 0018
High Courts18 Oct 2013Dismissed
M.B. Gramin Bank and Others Vs Rajesh Kumar Mathur and Others
Madhya Pradesh High Court · (2014) 1 MPHT 266 : (2014) 1 MPLJ 576
High Courts18 Oct 2013Allowed
Rajendra Singh Nayak Vs The Deputy Director of Investigation-Income Tax and Others
Madhya Pradesh High Court · (2014) 268 CTR 484 : (2014) 1 MPHT 444
High Courts18 Oct 2013Dismissed
Smt. Shashikala Bai Vs Smt. Asharfi Devi and Others
Madhya Pradesh High Court · AIR 2014 MP 31 : (2014) 2 JLJ 51 : (2014) 1 MPHT 111 : (2014) 1 MPJR 254 : (2014) 2 MPLJ 34
High Courts18 Oct 2013Dismissed
Raghunath Singh Vs Bhogiram and Others
Madhya Pradesh High Court · (2014) 2 MPJR 48 : (2014) 2 MPJR 159 : (2014) 1 MPLJ 568
High Courts18 Oct 2013Dismissed
The Y.M.C.A. Jabalpur Vs Jabalpur Development Authority and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0228
High Courts18 Oct 2013Disposed Off
Western Regional Committee NCTE Vs State of MP and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0141