High Courts22 Oct 2013Dismissed
Maithali Sharan Rajpoot Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0246
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 903 of 2,383
High Courts22 Oct 2013Dismissed
Jitender Singh Vs Union of India and Others
Madhya Pradesh High Court · (2014) 1 MPJR 45 : (2014) 1 MPLJ 600
High Courts22 Oct 2013Disposed Off
Adarsh Matsya Uddyog Sahkari Samiti Maryadit Seyadpura Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0230
High Courts22 Oct 2013Dismissed
Smt. Sushila Yadav and Others Vs Yadvendra Singh Yadav (dead) through L.Rs. Sharmila Yadav and Others
Madhya Pradesh High Court · AIR 2014 MP 5 : (2014) 1 JLJ 355
High Courts22 Oct 2013Dismissed
State of M.P. Vs Ajeet Kumar, Smt. Usha Jain and Rishab Kumar Jain
Madhya Pradesh High Court · (2013) 10 MP CK 0197
High Courts22 Oct 2013
Babu Singh and Another Vs Smt. Radhabai and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0187
High Courts22 Oct 2013Partly Allowed
N.S. Bhadauriya Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0185
High Courts22 Oct 2013
Shyam Bihari Bairagi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0132
High Courts22 Oct 2013Dismissed
State of Madhya Pradesh Vs Jalim Singh and Radheshyam
Madhya Pradesh High Court · (2013) 10 MP CK 0129
High Courts22 Oct 2013Dismissed
Smt. Pragati Narwariya Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0128
High Courts22 Oct 2013Partly Allowed
R.P. Shakhwar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0127
High Courts22 Oct 2013Dismissed
Smt. Arti Arshe Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0126
High Courts22 Oct 2013Partly Allowed
Ratan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0120
High Courts22 Oct 2013Dismissed
Dhaniram Markam Vs SDO (Revenue) Baihar and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0118
High Courts22 Oct 2013Dismissed
R.K. Jha and Others Vs M/s. Coal India Ltd. and Another Rajeev Verma and Others Vs Coal India Ltd. and Others
Madhya Pradesh High Court · (2014) 141 FLR 878 : (2014) 2 MPLJ 159 : (2014) 3 SCT 733
High Courts22 Oct 2013Allowed
Jageshwar Prasad Baghel (Bagri) Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0113
High Courts22 Oct 2013Partly Allowed
The Centurion Bank Limited Vs Kumari Reshma, Surendra and Mr. Vikram Shinde Kumari Reshma Vs Surendra, Mr. Vikram Shinde and The Centurion Bank Limited
Madhya Pradesh High Court · (2013) 10 MP CK 0101
High Courts22 Oct 2013Dismissed
Balkrishna Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0076
High Courts22 Oct 2013Allowed
Mitthulal Sahu Vs Bahadur Singh
Madhya Pradesh High Court · (2013) 10 MP CK 0070
High Courts22 Oct 2013Dismissed
Smt. Rekha Savita Vs Jeevanlal Jatav and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0069