High Courts21 Oct 2013
K.S. Raghuwanshi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0347
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 904 of 2,383
High Courts21 Oct 2013Partly Allowed
Kum. Sarala Mehragaon Vs Union of India
Madhya Pradesh High Court · (2013) 10 MP CK 0332
High Courts21 Oct 2013Allowed
Shyam Saxena Vs Manish and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0331
High Courts21 Oct 2013Allowed
Baldev Singh Raghuwanshi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0330
High Courts21 Oct 2013Allowed
Smt. Meenakshi Nema Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0329
High Courts21 Oct 2013Allowed
Kamal Singh Choudhary Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0328
High Courts21 Oct 2013Dismissed
Rafi Ahmed Bakai Vs Smt. Nasreen Bano Bakai
Madhya Pradesh High Court · (2013) 10 MP CK 0327
High Courts21 Oct 2013Disposed Off
Rambai and Others Vs Narendra Singh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0240
High Courts21 Oct 2013Dismissed
Kanta Rathore Vs State of M. P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0210
High Courts21 Oct 2013Partly Allowed
Murlidhar, Mukut and Tulsiram Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0202
High Courts21 Oct 2013
M/s. Vikash Rexine House Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 72 VST 420
High Courts21 Oct 2013
Kishore Deepak Kodwani and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 JLJ 292
High Courts21 Oct 2013Allowed
Narottam Prasad Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0133
High Courts21 Oct 2013Partly Allowed
Chunnilal, Smt. Savitribai and Sanjay Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0131
High Courts21 Oct 2013
M/s. Resonance Specialties Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0119
High Courts21 Oct 2013Dismissed
Susheel Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0117
High Courts21 Oct 2013Disposed Off
S.P. Dakshy Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0115