High Courts18 Oct 2013Dismissed
Ram Khelawan Gupta Vs Board of Revenue
Madhya Pradesh High Court · (2013) 10 MP CK 0136
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 906 of 2,383
High Courts18 Oct 2013Allowed
Sudhesh Vs Ram Prasad Dadoriya and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0135
High Courts17 Oct 2013Dismissed
R.S. Umraiya Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0145
High Courts17 Oct 2013Disposed Off
Smt. Usha Kushwaha Vs State of MP
Madhya Pradesh High Court · (2013) 3 JLJ 374 : (2014) 1 MPLJ 359
High Courts17 Oct 2013Dismissed
Arvind Shrivastava Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0036
High Courts11 Oct 2013Dismissed
Vijay Bahadur Singh Vs Rameshwar and Others
Madhya Pradesh High Court · (2014) 1 MPHT 318 : (2014) 1 MPLJ 680
High Courts11 Oct 2013Allowed
Abhay Kumar Vs Lalla @ Lalaram and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0324
High Courts11 Oct 2013Disposed Off
Jagdish Prasad Gaur Vs M.P. State Agriculture Marketing Board
Madhya Pradesh High Court · (2013) 10 MP CK 0323
High Courts11 Oct 2013Allowed
Madhya Pradesh Cricket Association, Holkar Stadium Vs Shri B.S. Solanki, The Assistant Registrar, Firms and Societies and Dr. Leeladhar Paliwal
Madhya Pradesh High Court · (2013) 4 MPLJ 663
High Courts11 Oct 2013Dismissed
Dr. Krishan Gopal Sharma Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0321
High Courts11 Oct 2013Partly Allowed
Bhuwan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0320
High Courts11 Oct 2013
Narottam Mishra Vs Election Commission of India and Others
Madhya Pradesh High Court · (2014) 1 MPHT 148
High Courts11 Oct 2013Allowed
S.P. Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0311
High Courts11 Oct 2013
Gorelal Lodhi and Others Vs Ratan Lal Lodhi and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0282
High Courts11 Oct 2013Dismissed
Shanti Bai and Others Vs Sushila Bai and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0281
High Courts11 Oct 2013Disposed Off
State of M.P. Vs Dr. Vinod Kumar Khatar
Madhya Pradesh High Court · (2013) 4 MPLJ 715
High Courts11 Oct 2013Allowed
Shri Mahesh Chourasiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0237
High Courts11 Oct 2013Disposed Off
Smt. Chandra Bhagchandani Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0236