High Courts23 Oct 2013Dismissed
Mukesh Rai Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0094
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 902 of 2,383
High Courts23 Oct 2013Dismissed
Vinod Babu Vs Smt. Savitri Bai
Madhya Pradesh High Court · (2013) 10 MP CK 0082
High Courts23 Oct 2013Dismissed
Geloh @ Nait Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0081
High Courts23 Oct 2013Disposed Off
Adhunik Grah Nirma Sahakari Samiti Vs GDA and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0075
High Courts23 Oct 2013Dismissed
Rajendra Shivhare Vs Union of India and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0074
High Courts23 Oct 2013Allowed
Mahaveer Prasad Jain Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0047
High Courts23 Oct 2013Dismissed
Anand Prakash Singh Bhadauria Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0046
High Courts23 Oct 2013
M/s. Tulsi Narayan Garg Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0045
High Courts23 Oct 2013Allowed
Bheem Singh Bhati Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0043
High Courts23 Oct 2013Partly Allowed
Kadia and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0042
High Courts23 Oct 2013
Manoj Vs Smt. Raksha
Madhya Pradesh High Court · (2014) 1 MPHT 449 : (2014) 2 MPLJ 252
High Courts23 Oct 2013Dismissed
Sunita Thakre Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 3 MPHT 186 : (2014) 2 MPLJ 86
High Courts23 Oct 2013
Ranveer Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) LabIC 1330
High Courts22 Oct 2013Partly Allowed
Mukhram and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 1 JLJ 157
High Courts22 Oct 2013Disposed Off
Smt. Arti Datta Vs Smt. Gayatri Devi
Madhya Pradesh High Court · (2013) 10 MP CK 0348
High Courts22 Oct 2013Allowed
State of M.P. and Another Vs S.K. Jain
Madhya Pradesh High Court · (2014) 1 MPLJ 382
High Courts22 Oct 2013Dismissed
Managing Director State Mining Corpn., Bhopal Vs Bhagwan Das Yadav
Madhya Pradesh High Court · (2013) 10 MP CK 0274
High Courts22 Oct 2013Dismissed
State of Madhya Pradesh Vs Manoj
Madhya Pradesh High Court · (2013) 10 MP CK 0273