High Courts24 Oct 2013
M.P. Electricity Board and Others Vs S.K. Dubey
Madhya Pradesh High Court · (2014) 1 JLJ 92 : (2013) 5 MPHT 294 : (2014) 1 MPLJ 348
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 901 of 2,383
High Courts23 Oct 2013Dismissed
Smt. Raj Kumar i Vs Smt. Shyamabai and Vijayshankar
Madhya Pradesh High Court · (2013) 10 MP CK 0345
High Courts23 Oct 2013Disposed Off
Omkar Prasad Soni Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0337
High Courts23 Oct 2013Disposed Off
Uttam Singh Jhade Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0334
High Courts23 Oct 2013Disposed Off
Hari Mohan Choubey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0333
High Courts23 Oct 2013Dismissed
Santosh Kumar Uikey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0326
High Courts23 Oct 2013Partly Allowed
Hari Kishore and Hari Prasad Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0306
High Courts23 Oct 2013Dismissed
Sobran Singh Vs Rajendra Singh @ Patelbabu
Madhya Pradesh High Court · (2013) 10 MP CK 0305
High Courts23 Oct 2013Dismissed
Smt. Kusum Gupta Vs Dinesh Kumar Gupta and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0304
Limitation Act, 1963 — Article 54
High Courts23 Oct 2013
Mohanlal Soni Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0276
High Courts23 Oct 2013Allowed
Onkar Prasad Garhewal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0275
High Courts23 Oct 2013Dismissed
Gopal Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0247
High Courts23 Oct 2013Dismissed
Mohan Agrawal Vs Rahul Gupta
Madhya Pradesh High Court · (2013) 10 MP CK 0242
High Courts23 Oct 2013Allowed
Smt. Arti Devi Vs Rambabu and Others
Madhya Pradesh High Court · (2013) 5 MPHT 433 : (2014) 1 MPJR 233 : (2014) 1 MPLJ 545
High Courts23 Oct 2013Dismissed
Ram Singh Prajapati Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0186
High Courts23 Oct 2013Disposed Off
Shahabullah Vs Western Coalfields Limited and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0125
High Courts23 Oct 2013Disposed Off
Smt. Sudha Devi Patel and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0124
High Courts23 Oct 2013
Dr. Arif Qureshi and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0123
High Courts23 Oct 2013Dismissed
Shri Vinayak Buildcon (Partnershif Firm) Vs Manohar Patidar
Madhya Pradesh High Court · (2013) 10 MP CK 0110
High Courts23 Oct 2013Partly Allowed
Devilal @ Bherulal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0107