High Courts25 Oct 2013Allowed
Jagdish Gupta Vs Chief Engineer State of M.P. Water Resources Department
Madhya Pradesh High Court · (2013) 10 MP CK 0109
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 899 of 2,383
High Courts25 Oct 2013Disposed Off
Shiv Kumar Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0106
High Courts25 Oct 2013Disposed Off
Suresh Kumar Soni Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0105
High Courts25 Oct 2013Dismissed
The District Central Co-operative Bank Ltd. Vs Imarat Singh Dangi and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0104
High Courts25 Oct 2013
M/s. Nirmala Minerals Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0098
High Courts25 Oct 2013Dismissed
Dr. Bharti Sahu Vs Union of India and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0079
High Courts25 Oct 2013Allowed
Virendra Singh Tomar Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0078
High Courts25 Oct 2013Dismissed
Bala Prasad Sharma Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0068
High Courts25 Oct 2013Disposed Off
Smt. Barfobai and Others Vs Rajasthan State Road Transport Corporation and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0065
High Courts25 Oct 2013Dismissed
Smt. Kalawati Vs Dinesh Chandra Agrawal and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0064
High Courts25 Oct 2013Dismissed
Iliyas Beg Vs Balaram
Madhya Pradesh High Court · (2013) 10 MP CK 0063
High Courts24 Oct 2013Disposed Off
Virendra Kumar Ailani Vs Distt. Consumer Protection Forum and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0359
High Courts24 Oct 2013Dismissed
Shriram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0342
High Courts24 Oct 2013Dismissed
Babuli Kol Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0341
High Courts24 Oct 2013Allowed
Sakharam Barde Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0338
High Courts24 Oct 2013Dismissed
Smt. Phuljhariya Vs The State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0336
High Courts24 Oct 2013
Raghunandan Prasad Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0335
High Courts24 Oct 2013Allowed
Ramkhilona Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0252
High Courts24 Oct 2013Allowed
Raju @ Rajesh Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0245
High Courts24 Oct 2013Allowed
Ramlal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0244