High Courts28 Oct 2013Dismissed
State of M.P. Vs Sanjiv Singh
Madhya Pradesh High Court · (2013) 10 MP CK 0066
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 898 of 2,383
High Courts28 Oct 2013Dismissed
Suresh Gupta Vs Manoj Dubey
Madhya Pradesh High Court · (2013) 10 MP CK 0052
High Courts28 Oct 2013
Jeevan Lal Jatav Vs State of MP and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0051
High Courts28 Oct 2013
M/s. Lalita Devi Vs State of MP and Ors
Madhya Pradesh High Court · (2013) 10 MP CK 0050
High Courts28 Oct 2013Disposed Off
Smt. Kamlesh and Others Vs Kallu and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0049
High Courts28 Oct 2013Disposed Off
Ram Bhadur Sharma and Others Vs Smt. Mala Shrivastava and Others.
Madhya Pradesh High Court · (2013) 10 MP CK 0048
High Courts25 Oct 2013Partly Allowed
Neelima Shrivastava Vs Laxmikant
Madhya Pradesh High Court · (2013) 10 MP CK 0358
High Courts25 Oct 2013Dismissed
Arvind Jain and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPJR 138
High Courts25 Oct 2013Dismissed
Siyaram @ Jaisiyaram Vs Smt. Devkuwar and Others
Madhya Pradesh High Court · (2014) 3 ACC 223
High Courts25 Oct 2013Dismissed
Brahattakar Prathmik Krashi Sahakari Sanstha and Another Vs Firoj Begam and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0355
High Courts25 Oct 2013Disposed Off
Smt. Vidhyadevi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0354
High Courts25 Oct 2013Disposed Off
N.K.Verma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0353
High Courts25 Oct 2013
M/s. Sawariya Constructions Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0352
High Courts25 Oct 2013Allowed
Deepak Narwariya Vs Subhadra Narwariya
Madhya Pradesh High Court · (2013) 10 MP CK 0351
High Courts25 Oct 2013
Chandra Bhan Singh Thakur and Others Vs State of MP and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0343
High Courts25 Oct 2013Allowed
Mishrilal Rathod Vs Secretary State of M.P. Mineral Resources Department and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0339
High Courts25 Oct 2013
Gopal Singh Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0253
High Courts25 Oct 2013Dismissed
Anil Nasikkar Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0251
High Courts25 Oct 2013Allowed
Jaipal Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0248
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)