High Courts24 Oct 2013Dismissed
State of Madhya Pradesh Vs Phool Singh and Ghasi Ram
Madhya Pradesh High Court · (2013) 10 MP CK 0243
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 900 of 2,383
High Courts24 Oct 2013Dismissed
Kamlesh Vs Tara Devi
Madhya Pradesh High Court · (2013) 10 MP CK 0122
High Courts24 Oct 2013
Pradeep Yadav Vs Mohammad Anwar
Madhya Pradesh High Court · (2013) 10 MP CK 0121
High Courts24 Oct 2013Allowed
Grace Marry Minj Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 JLJ 56
High Courts24 Oct 2013Allowed
Mohd. Rasid Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0092
High Courts24 Oct 2013Allowed
Municipal Corporation and Others Vs Dr. Kailash Narayan Garg and Others Dr. Kailash Narayan Garg and Others Vs Municipal Corporation and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0080
High Courts24 Oct 2013Partly Allowed
Madan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 2 MPHT 250
High Courts24 Oct 2013Dismissed
Jitendra Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0072
High Courts24 Oct 2013Allowed
Rameshwar Dayal Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 1 Crimes 88 : (2014) 1 Crimes 522 : (2014) 1 MPHT 139
High Courts24 Oct 2013Partly Allowed
Dr. (Smt.) Kirti Saxena Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPHT 245 : (2014) 1 MPLJ 700 : (2014) 2 SCT 757
High Courts24 Oct 2013Dismissed
Raj Kumar Mehra Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0061
High Courts24 Oct 2013Disposed Off
Omprakash Trivedi Vs Kendriya Vidyalaya Sangathan and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0060
High Courts24 Oct 2013Allowed
Dr. Rajendra Singh Pawar Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0059
High Courts24 Oct 2013Dismissed
Ramesh Chand Dhakad Vs Smt. Savitri Devi Chauhan
Madhya Pradesh High Court · (2013) 10 MP CK 0058
High Courts24 Oct 2013Dismissed
K.K. Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0057
High Courts24 Oct 2013Dismissed
Jagdish Singh Vs Chote
Madhya Pradesh High Court · (2013) 10 MP CK 0056
High Courts24 Oct 2013Disposed Off
Smt. Sangeeta Singh Vs Devraj Singh
Madhya Pradesh High Court · (2013) 10 MP CK 0055
High Courts24 Oct 2013Dismissed
Dharmendra Singh Vs Shrimati Rachna
Madhya Pradesh High Court · (2013) 10 MP CK 0054
High Courts24 Oct 2013Dismissed
Sharad Kumar Dixit Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0053