High Courts29 Oct 2013Disposed Off
M/s. Suman Infrastructure Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0259
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 897 of 2,383
High Courts29 Oct 2013
M/s. Ravindra Singh Tomar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0258
High Courts29 Oct 2013Allowed
Smt. Surekha Moghe Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0256
High Courts29 Oct 2013Partly Allowed
Sunita Bai Sen Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0249
High Courts29 Oct 2013Dismissed
Narendra Suri and Another Vs Ranjeet Shah and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0087
High Courts29 Oct 2013Dismissed
M/s. Hindustan Chemicals Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0086
High Courts29 Oct 2013Dismissed
Devendra Kumar Nayak and Another Vs Smt. Sudha Nayak and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0085
High Courts29 Oct 2013Allowed
Ram Mani Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0084
High Courts29 Oct 2013
P.K. Shrivastava and Others Vs S. Goyanka Lime and Chemical Limited and Another
Madhya Pradesh High Court · (2013) 10 MP CK 0083
High Courts28 Oct 2013Partly Allowed
Jaimal Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0346
High Courts28 Oct 2013Dismissed
Govind Dass Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0257
High Courts28 Oct 2013Disposed Off
State of M.P. Vs Vishram Gaur
Madhya Pradesh High Court · (2013) 10 MP CK 0255
High Courts28 Oct 2013Allowed
M/s. Maa Sheetla Filing Statio Center Ab Road Ghatigoan Dist. Gwalior Vs State of M.P.
Madhya Pradesh High Court · (2013) 10 MP CK 0254
High Courts28 Oct 2013Disposed Off
Om Construction Company (A partnership firm) Vs Shri K.K. Singh and Another
Madhya Pradesh High Court · (2014) 1 MPHT 499 : (2014) 2 MPLJ 181
High Courts28 Oct 2013Allowed
Dare Rajgond Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 10 MP CK 0108
High Courts28 Oct 2013
Rohani Prasad Pandey Vs Bhilai J.P. Cement Ltd.
Madhya Pradesh High Court · (2013) 10 MP CK 0103
High Courts28 Oct 2013Dismissed
Vasant Kumar Baghel Vs State of MP and Others
Madhya Pradesh High Court · (2014) LabIC 162
High Courts28 Oct 2013Dismissed
Vinti Solanki Vs Anil Kumar
Madhya Pradesh High Court · (2013) 10 MP CK 0096
High Courts28 Oct 2013Allowed
Jivendra Nath Mishra Vs State of MP and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0095
High Courts28 Oct 2013Dismissed
Nathuram Prajapati Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 10 MP CK 0067