High Courts12 Nov 2013
The State of Madhya Pradesh Vs Arun Kumar
Madhya Pradesh High Court · (2013) 11 MP CK 0066
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 895 of 2,383
High Courts12 Nov 2013Dismissed
Kedar Pandey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0065
High Courts12 Nov 2013Dismissed
Narendra Gole Vs Ram Krishna Sharma
Madhya Pradesh High Court · (2014) 1 JLJ 39
High Courts12 Nov 2013Allowed
Jalam, Smt. Gouri Bai and Smt. Lalti Bai Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) CriLJ 360 : (2014) 1 JLJ 29
High Courts12 Nov 2013Dismissed
Rahul Parashar and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 11 MP CK 0058
High Courts12 Nov 2013
Umesh Kumar Bohare Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 JLJ 284 : (2014) 2 MPHT 163 : (2013) 4 MPJR 166 : (2014) 1 MPLJ 685
High Courts12 Nov 2013Dismissed
Bhaiyalal Tiwari Vs Central Bank of India and Others
Madhya Pradesh High Court · AIR 2014 MP 57
High Courts11 Nov 2013
Awadhesh Kumar Tripathi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0128
High Courts11 Nov 2013Allowed
Smita Jakatdar Vs Secretary The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0127
High Courts11 Nov 2013Allowed
West Central Railway Jabalpur Vs Smt. Meera Bai (Sor) Alias Mamta Rani
Madhya Pradesh High Court · (2013) 11 MP CK 0060
High Courts11 Nov 2013Dismissed
The State of Madhya Pradesh Vs Devendra Kumar Mishra
Madhya Pradesh High Court · (2013) 11 MP CK 0056
High Courts11 Nov 2013Dismissed
Sukhram Dhurve Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0055
High Courts11 Nov 2013Allowed
Kishori Lal Napit and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0054
High Courts11 Nov 2013
Smt. Asha Prajapati Vs Chhidamilal and Another
Madhya Pradesh High Court · (2014) 1 MPLJ 594
High Courts11 Nov 2013
Sanjeev Girraj Kirar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) CriLJ 512
High Courts11 Nov 2013
Deedar Singh Dhillan and Another Vs Preetpal Singh Chadda
Madhya Pradesh High Court · (2014) 2 MPLJ 194 : (2014) 4 RCR(Civil) 400
High Courts04 Nov 2013Dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs Gaybreanath Khongwir and Another
Madhya Pradesh High Court · (2013) 11 MP CK 0062
High Courts01 Nov 2013Disposed Off
M/s. Hotel Ambassador Vs Employees State Insurance Corporation and Another
Madhya Pradesh High Court · (2014) 140 FLR 682 : (2014) LabIC 304
High Courts01 Nov 2013Disposed Off
Ramesh Singh Jadon Vs State of M.P.
Madhya Pradesh High Court · (2013) 11 MP CK 0107
High Courts01 Nov 2013Disposed Off
Suresh Kumar Sharma and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) LabIC 256