High Courts18 Nov 2013Dismissed
Vijay Kumar Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) LabIC 137
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 893 of 2,383
High Courts18 Nov 2013Dismissed
Jagdish Kumar Sharma Vs State of M.P.
Madhya Pradesh High Court · (2013) 11 MP CK 0080
High Courts18 Nov 2013Dismissed
Tashabbar Ali Vs Smt. Rubeena Begum
Madhya Pradesh High Court · (2013) 11 MP CK 0079
High Courts18 Nov 2013Allowed
Smt. Jahida Siddiqui Vs Union of India
Madhya Pradesh High Court · (2013) 11 MP CK 0037
High Courts18 Nov 2013Dismissed
Uttam Kumar Pardasani Vs Petcare, Division of Tetragoan Chemie Pvt. Ltd.
Madhya Pradesh High Court · (2013) 11 MP CK 0025
High Courts14 Nov 2013
Badrilal Vitthaldas Vs Commissioner of Commercial Tax
Madhya Pradesh High Court · (2014) 43 GST 414
Madhya Pradesh Commercial Tax Act, 1994 — Section 26, 26(4), 26(4)(a)
High Courts14 Nov 2013Dismissed
Kuddus Khan Vs Smt. Kusumlata Mishra
Madhya Pradesh High Court · (2013) 11 MP CK 0138
High Courts14 Nov 2013
Amarjeet Dohar @ Dharmendra Vs State of M.P.
Madhya Pradesh High Court · (2013) 11 MP CK 0095
High Courts14 Nov 2013
Anand Chawla Vs Union of India
Madhya Pradesh High Court · (2013) 11 MP CK 0094
High Courts14 Nov 2013Dismissed
Virendra Jha Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0093
Madhya Pradesh Police Regulations — Regulation 70A
High Courts14 Nov 2013Dismissed
Kishorilal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0074
High Courts14 Nov 2013Disposed Off
Brijmohan Das Baishya Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0027
High Courts14 Nov 2013Partly Allowed
Anil @ Guddu Choudhary and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0026
High Courts13 Nov 2013Disposed Off
Rambali Varma and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0139
High Courts13 Nov 2013Allowed
Lakhan Lal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0092
High Courts13 Nov 2013
Rajju Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0091
High Courts13 Nov 2013Dismissed
The State of Madhya Pradesh Vs Bhawanideen Joshi
Madhya Pradesh High Court · (2013) 11 MP CK 0089
High Courts13 Nov 2013Dismissed
Secretary State of M.P. and Others Vs Mayaram Patidar
Madhya Pradesh High Court · (2013) 11 MP CK 0076
High Courts13 Nov 2013Dismissed
Secretary State of M.P. and Others Vs Ramesh
Madhya Pradesh High Court · (2013) 11 MP CK 0075
High Courts13 Nov 2013Disposed Off
Suresh Prasad Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0073