High Courts20 Nov 2013
Sureshchandra Bhandari Vs Commissioner, Election Commission of India and Others
Madhya Pradesh High Court · (2014) 2 MPHT 362 : (2014) 2 MPLJ 586
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 892 of 2,383
High Courts19 Nov 2013Dismissed
Smt. Kaushalya Vs Padam Kumar Jain
Madhya Pradesh High Court · (2013) 11 MP CK 0137
High Courts19 Nov 2013Allowed
Brij Vallabh and Other Vs Baijnath Singh and Other
Madhya Pradesh High Court · (2013) 11 MP CK 0120
High Courts19 Nov 2013Partly Allowed
M/s. S.K. Jain Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 2014 MP 12 : (2014) 1 MPHT 473 : (2014) 2 MPLJ 429
High Courts19 Nov 2013Dismissed
Amardeep and Deepak Vs State of M.P.
Madhya Pradesh High Court · (2014) 1 JLJ 169
High Courts19 Nov 2013Allowed
Madhya Pradesh Madhya Kshetra Vidhyut Vitaran Com. Ltd. and Others Vs Smt. Swati Singh and Others
Madhya Pradesh High Court · (2014) 1 JLJ 67 : (2014) 2 MPHT 182 : (2014) 2 MPLJ 152
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 29
High Courts19 Nov 2013
Manish Karwade Vs Raja Man Singh Tomar Music and Arts University and Another
Madhya Pradesh High Court · (2014) 1 JLJ 101 : (2014) 1 MPHT 410 : (2014) 2 MPLJ 170
High Courts19 Nov 2013
M/s. Kabra Bulk Transport Carrier Vs The Commissioner of Commercial Tax and three Others
Madhya Pradesh High Court · (2014) 3 MPLJ 349 : (2014) 68 VST 235
High Courts19 Nov 2013Allowed
The Oriental Insurance Co. Ltd. Vs Mahila Kalawati and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0085
High Courts19 Nov 2013Dismissed
Praband Sanchalak and Others Vs Kamal Kant Shukla
Madhya Pradesh High Court · (2013) 11 MP CK 0084
High Courts19 Nov 2013
Shashi Kant Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0083
High Courts19 Nov 2013Partly Allowed
Mohan Lal Vs State of M.P.
Madhya Pradesh High Court · (2013) 11 MP CK 0078
High Courts19 Nov 2013Allowed
Jagdish Prasad Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0077
High Courts19 Nov 2013Dismissed
Laxmikant Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) CriLJ 1255 : (2014) 1 JLJ 213
High Courts18 Nov 2013Dismissed
Smt. Shyamkali Tiwari Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0136
High Courts18 Nov 2013Dismissed
Smt. Uma Bai and Another Vs Gajraj Singh and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0115
High Courts18 Nov 2013Allowed
Smt. Triveni Bai Vs Mataprasad and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0114
High Courts18 Nov 2013Partly Allowed
O.P. Shrivastava Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 11 MP CK 0113
High Courts18 Nov 2013Allowed
Smt. Vimla Devi Rawat and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0082