High Courts13 Nov 2013Allowed
Smt. Saroj Saxena Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0072
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 894 of 2,383
High Courts13 Nov 2013Dismissed
Shankar Singh Rathore Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0071
High Courts13 Nov 2013Allowed
K.P. Singh Vs Smt. Moolan Bai
Madhya Pradesh High Court · (2013) 11 MP CK 0034
High Courts13 Nov 2013
Yagyaraj Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0029
High Courts13 Nov 2013Allowed
Arunendra Pratap Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0028
High Courts13 Nov 2013Dismissed
Oriental Insurance Company Vs Siyabai and Others
Madhya Pradesh High Court · (2014) 140 FLR 677
High Courts13 Nov 2013
Harak Singh Chouhan Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 597
High Courts12 Nov 2013Dismissed
Rajendra Kumra Mishra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0135
High Courts12 Nov 2013Allowed
Satish Kumar Chouhan Vs M.P. State Electricity
Madhya Pradesh High Court · (2013) 11 MP CK 0134
High Courts12 Nov 2013
Sharda Prasad Sen Vs M.P. State Electricity
Madhya Pradesh High Court · (2013) 11 MP CK 0133
High Courts12 Nov 2013Dismissed
Chintamani Soni Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0132
High Courts12 Nov 2013Allowed
B.S. Markam, Thr. L.Rs. Smt. Birangi Bai Markam and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0131
High Courts12 Nov 2013Dismissed
M.P. Housing Board Bhopal Vs State Industrial
Madhya Pradesh High Court · (2014) LabIC 215 : (2014) LLR 270
High Courts12 Nov 2013Dismissed
Mani Ram Chadar Vs The State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0129
Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 31(3)
High Courts12 Nov 2013Dismissed
Virendra Chand Vs Northern Coalfield Ltd.
Madhya Pradesh High Court · (2013) 11 MP CK 0088
High Courts12 Nov 2013Dismissed
Ram Swaroop Samadhia Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0087
High Courts12 Nov 2013
Veerchand Patel Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0070
High Courts12 Nov 2013Disposed Off
Reliance General Insurance Co. Ltd. Vs Sunita and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0068
High Courts12 Nov 2013Dismissed
Baboolal Kori Vs Munnalal Yadav
Madhya Pradesh High Court · (2013) 11 MP CK 0067