High Courts20 Nov 2013
Baijanti (Smt.) and Others Vs Laxmi Prasad Kanoujia and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2934
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 891 of 2,383
High Courts20 Nov 2013Dismissed
Gyaneshwar Tripathi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0142
High Courts20 Nov 2013
Kamal Kumar Mandloi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0141
High Courts20 Nov 2013Dismissed
The Commandant Vs Sukratlal
Madhya Pradesh High Court · (2013) 11 MP CK 0140
High Courts20 Nov 2013Allowed
Cancer Hospital and Research Institute Vs Dy. Labour Commissioner and Another
Madhya Pradesh High Court · (2014) 140 FLR 925 : (2014) 1 JLJ 163
High Courts20 Nov 2013Dismissed
Munna Alias Jalim Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0122
High Courts20 Nov 2013Allowed
Shyamdev Dawande and Another Vs State of MP and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0121
High Courts20 Nov 2013Dismissed
Lakhanlal Rai Vs Smt. Kantibai
Madhya Pradesh High Court · (2013) 11 MP CK 0117
High Courts20 Nov 2013Dismissed
Khilawan Singh Vs Kedra (Since Deceased) Through Lrs. Mohan Singh and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0116
High Courts20 Nov 2013Disposed Off
Smt. Mamta Sharma Vs State Transport Appellate Tribunal and Another
Madhya Pradesh High Court · (2013) 11 MP CK 0111
High Courts20 Nov 2013Disposed Off
Ramlal Kevat Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0110
High Courts20 Nov 2013Dismissed
Harprasad Khajuriya Vs Union of India and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0109
High Courts20 Nov 2013Allowed
Shyamlal Pandey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0048
High Courts20 Nov 2013Disposed Off
Amit Dubey Vs Barkatullah University Bhopal
Madhya Pradesh High Court · (2013) 11 MP CK 0047
High Courts20 Nov 2013Allowed
Dwarika Prasad Luhar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0046
High Courts20 Nov 2013Allowed
R.S. Tiwari and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0045
High Courts20 Nov 2013Allowed
Raj Kumar Verma Vs Maya Devi and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0044
High Courts20 Nov 2013Disposed Off
Adarsh Muni Trivedi Vs Union of India and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0033
High Courts20 Nov 2013Dismissed
Kamlesh Kumar Bhawedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0032