High Courts29 Nov 2013Dismissed
Ram Kumar Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0099
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 889 of 2,383
High Courts29 Nov 2013Allowed
Smt. Geeta Mishra Vs Krishna Mohan Mishra
Madhya Pradesh High Court · (2013) 11 MP CK 0021
High Courts29 Nov 2013
State of M.P. and Others Vs Dule Singh Solanki and Others
Madhya Pradesh High Court · (2014) 2 JLJ 69 : (2014) 1 MPHT 331 : (2014) 2 MPLJ 239
High Courts29 Nov 2013Disposed Off
Mahaveer Trust Indore Vs The Additional Collector and Others
Madhya Pradesh High Court · (2014) 1 JLJ 283
High Courts29 Nov 2013Disposed Off
Gulab Makode Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 MPHT 369
High Courts29 Nov 2013Dismissed
Ranchodlal Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 MPHT 389 : (2014) 2 MPLJ 610
High Courts28 Nov 2013Disposed Off
Gangabai Vs State of M.P.
Madhya Pradesh High Court · (2014) 3 MPLJ 451
High Courts28 Nov 2013Dismissed
Tarun Niware Vs Muncipal Corporation
Madhya Pradesh High Court · (2013) 11 MP CK 0143
High Courts28 Nov 2013Dismissed
Devendra Prakash Mishra and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 MPHT 12 : (2014) 1 MPLJ 588
High Courts28 Nov 2013Disposed Off
Daya Shankar Sakyawar Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0098
High Courts28 Nov 2013Dismissed
Isharat Ali Vs Mangla Karoliya
Madhya Pradesh High Court · (2013) 11 MP CK 0031
High Courts28 Nov 2013Dismissed
Mohd. Iftekhar Khan @ Mohd. Gulfam Vs The Municipal Corporation Bhopal
Madhya Pradesh High Court · (2013) 11 MP CK 0030
High Courts28 Nov 2013Partly Allowed
Ramesh Chandra Bansal Vs State of M.P.
Madhya Pradesh High Court · (2013) 11 MP CK 0022
High Courts28 Nov 2013Dismissed
Commissioner, Municipal Corpation, Katni Vs Ajay Prakash Mishra
Madhya Pradesh High Court · (2013) 11 MP CK 0020
High Courts28 Nov 2013
Maniram Soni Vs Kanhaiyalal and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2936
High Courts28 Nov 2013Allowed
Afsar Ara Vs Iqbal Sharif
Madhya Pradesh High Court · (2014) 3 MPLJ 324
High Courts27 Nov 2013Dismissed
Madanmohan Vs Kabulbai
Madhya Pradesh High Court · (2014) 2 MPHT 386 : (2014) 2 MPLJ 600
High Courts27 Nov 2013
Jabbar, Farooque, Mohammad Ishaq and Mohammad Yusuf Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0097
High Courts27 Nov 2013Allowed
Mahaveer Prasad Dwivedi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 11 MP CK 0096