High Courts02 Dec 2013Dismissed
Kailash Prasad Sahu Vs Smt. Vidya Bai
Madhya Pradesh High Court · (2013) 12 MP CK 0161
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 888 of 2,383
High Courts02 Dec 2013Allowed
Bharat Kumar Sharma Vs Hidayatullah
Madhya Pradesh High Court · (2013) 12 MP CK 0160
High Courts02 Dec 2013Allowed
Saroj Kumar Mishra Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0159
High Courts02 Dec 2013Allowed
Anand Lal Patel Vs Indian Oil Corporation Ltd.
Madhya Pradesh High Court · (2013) 12 MP CK 0156
High Courts02 Dec 2013Disposed Off
Ramlal Saket and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0155
High Courts02 Dec 2013Dismissed
Mallo Devi and Another Vs Om Karan Mishra and Others
Madhya Pradesh High Court · AIR 2014 MP 38 : (2014) 1 JLJ 117
High Courts02 Dec 2013Dismissed
Managing Director, National Textiles Corporation Ltd. and Others Vs Ashok Prajapati
Madhya Pradesh High Court · (2014) LabIC 508
High Courts02 Dec 2013Allowed
Santosh Shah Vs The state of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0102
High Courts02 Dec 2013Disposed Off
Rajesh Kumar Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0082
High Courts02 Dec 2013Allowed
Kailash Prasad Urmaliya and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) LabIC 1465
High Courts02 Dec 2013Dismissed
Bandhu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0080
High Courts02 Dec 2013Dismissed
Surendra Pratap Singh Thakur Vs Beni Bai
Madhya Pradesh High Court · (2013) 12 MP CK 0077
High Courts02 Dec 2013Allowed
Smt. Sunita Tekade Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0076
High Courts02 Dec 2013Dismissed
Yogendra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0075
High Courts02 Dec 2013Allowed
Prem Giri Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0074
High Courts02 Dec 2013Allowed
Sant Prasad Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0060
High Courts02 Dec 2013Allowed
G.B. Pawar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0059
High Courts02 Dec 2013Allowed
Sonsoy Nageshwar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0057
High Courts30 Nov 2013
Bhagwan Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 2014 MP 48
High Courts30 Nov 2013Partly Allowed
Jaypal Borker Vs Principal Secretary the Satate of Madhya Pradesh
Madhya Pradesh High Court · (2013) 11 MP CK 0144