High Courts04 Dec 2013Disposed Off
Ramgopal Namdeo Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0086
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 886 of 2,383
High Courts04 Dec 2013Dismissed
Sewak Ram Shivdedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0085
High Courts04 Dec 2013Disposed Off
Harinath Prasad Saket Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0072
High Courts04 Dec 2013Allowed
Govind Prasad Raghuvanshi and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0071
High Courts04 Dec 2013Allowed
Smt. Geeta Soni and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0070
High Courts04 Dec 2013Disposed Off
M/s. Pragati Firm Vs Indian Oil Corporation Ltd.
Madhya Pradesh High Court · (2014) 1 MPHT 470 : (2014) 2 MPLJ 349
High Courts04 Dec 2013Allowed
Sunil Kumar and Others Vs Dilip and Others
Madhya Pradesh High Court · (2014) 1 JLJ 23 : (2014) 3 MPLJ 177
High Courts04 Dec 2013Dismissed
Saheed Khan Vs Shareef Hussain
Madhya Pradesh High Court · (2014) 3 MPLJ 260
High Courts03 Dec 2013Disposed Off
Chandrakant Shashtri and Another Vs The M.P. State Co-operative Dairy Federation Ltd. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0172
High Courts03 Dec 2013Allowed
Smt. Maya Dwivedi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0171
High Courts03 Dec 2013Allowed
Adarsh Gram Panchayat Stariya Mahila Bahudeshiya Sahkari Samiti Maryadit Vs SDO, Niwari and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0163
High Courts03 Dec 2013
Dr. A.K. Shrivastava Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0145
High Courts03 Dec 2013Partly Allowed
Pappu Lal Kori Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0144
High Courts03 Dec 2013Partly Allowed
Dr. Gopi Nath Chaturvedi Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0143
High Courts03 Dec 2013
Virendra Singh Vs Darshan Singh
Madhya Pradesh High Court · (2013) 12 MP CK 0142
High Courts03 Dec 2013
Arjun Kumar alias Boby Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0141
High Courts03 Dec 2013Allowed
Om Prakash Sirohia and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0140
High Courts03 Dec 2013Dismissed
Chandi Ji Mandir Trust and Others Vs Ram Kumar Asati and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0137
High Courts03 Dec 2013Partly Allowed
Anil Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) CriLJ 649 : (2014) 2 RCR(Criminal) 696
High Courts03 Dec 2013Allowed
Narendra Kumar Hariyani Vs Sanjay Goyal
Madhya Pradesh High Court · (2014) 1 MPJR 110 : (2014) 2 MPLJ 455