High Courts03 Dec 2013
Mishri Lal and Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0101
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 887 of 2,383
High Courts03 Dec 2013Dismissed
Shyam Kali Yadav Vs Anindya Shrivastava
Madhya Pradesh High Court · (2013) 12 MP CK 0100
High Courts03 Dec 2013Dismissed
Maya Ram Jeswani Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0099
High Courts03 Dec 2013Partly Allowed
Aditya Kumar Mishra Vs The M.P. State Electricity Board and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0096
High Courts03 Dec 2013Partly Allowed
Mahendra Singh, Rajesh, Ram Kumar and Kashi Bai Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0095
High Courts03 Dec 2013Partly Allowed
Brijesh Singh Bhadauria Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0094
High Courts03 Dec 2013Dismissed
Hafiz Mohammad Yusuf Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0093
High Courts03 Dec 2013Allowed
Daljit Singh Vs Union of India
Madhya Pradesh High Court · (2013) 12 MP CK 0092
High Courts03 Dec 2013Allowed
Dukan Ramchandra Pooran Chand Bhagat Sarraf Vidisha Vs Karan Singh
Madhya Pradesh High Court · (2013) 12 MP CK 0091
High Courts03 Dec 2013
Ku. Rekha Yadav Vs Harish Chandra Yadav and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0073
High Courts03 Dec 2013Disposed Off
Dr. Vishwanath Prasad Agnihotri and Others Vs The M.P. State Co-operative Dairy Federation Ltd. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0065
High Courts03 Dec 2013Disposed Off
Gulzari Lal Choudhary Vs The M.P. State Co-operative Dairy Federation Ltd. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0064
High Courts03 Dec 2013Allowed
Smt. Stella Peter Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0061
High Courts03 Dec 2013Disposed Off
V.K. Pingle Vs The M.P. State Co-operative Dairy Federation Ltd. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0053
High Courts02 Dec 2013Allowed
Shanti Bai Vs Commissioner
Madhya Pradesh High Court · (2014) 141 FLR 876
High Courts02 Dec 2013Dismissed
M.P. State Electricity Board Vs Mannu Lal
Madhya Pradesh High Court · (2013) 12 MP CK 0179
High Courts02 Dec 2013Allowed
Rajendra Badholia and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0178
High Courts02 Dec 2013Dismissed
Chandar Singh Maravi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0177
High Courts02 Dec 2013Disposed Off
Badri Prasad Shrivastava Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0176
High Courts02 Dec 2013Dismissed
Satish Kumar Jaiswal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0162