High Courts04 Dec 2013Dismissed
M.P. State Electricity Board Vs Madan Lal
Madhya Pradesh High Court · (2013) 12 MP CK 0173
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 885 of 2,383
High Courts04 Dec 2013Disposed Off
M.P. Ashok Hotel Corporation Ltd. Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0168
High Courts04 Dec 2013Disposed Off
Smt. Ahilya Bai Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0167
High Courts04 Dec 2013Disposed Off
Smt. Shivwati Bai and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0166
High Courts04 Dec 2013
Pramod Pardhi and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0165
High Courts04 Dec 2013Disposed Off
Ganesh Prasad Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0164
High Courts04 Dec 2013Allowed
Surya Bali Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0157
High Courts04 Dec 2013Dismissed
Puran Lal Ghosh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0152
High Courts04 Dec 2013Allowed
Dr. Asif Saeed Khan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0151
High Courts04 Dec 2013Allowed
Pavan Kumar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0150
High Courts04 Dec 2013Dismissed
Bhagwan Das Vs Smt. Surja Bai
Madhya Pradesh High Court · (2013) 12 MP CK 0149
High Courts04 Dec 2013Dismissed
Mukesh Jain Vs Smt. Bhawani Bai
Madhya Pradesh High Court · (2013) 12 MP CK 0147
High Courts04 Dec 2013Allowed
Vishwaveer and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0146
High Courts04 Dec 2013Allowed
Shantimal Bhandari Vs The State of M.P. and Others
Madhya Pradesh High Court · (2014) LabIC 1759 : (2014) 2 MPJR 65
High Courts04 Dec 2013Dismissed
Smt. Jyoti Bais Vs Rahul Bais
Madhya Pradesh High Court · (2013) 12 MP CK 0098
High Courts04 Dec 2013Dismissed
Anand Soni Vs Smt. Geeta Soni
Madhya Pradesh High Court · (2013) 12 MP CK 0097
High Courts04 Dec 2013Allowed
Padam Kumar Jain Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0090
High Courts04 Dec 2013
Rishi Kumar Shingla Vs Bar Council of India and Others
Madhya Pradesh High Court · (2014) 1 JLJ 153
High Courts04 Dec 2013Dismissed
Chunni Lal Vs Abrar Ahmad
Madhya Pradesh High Court · (2013) 12 MP CK 0088
High Courts04 Dec 2013Allowed
Vinay Kumar Pashine Vs M.P. Professional Examination Board
Madhya Pradesh High Court · (2013) 12 MP CK 0087