High Courts09 Dec 2013Allowed
Kamal Kishore Tembhurne Vs Assistant Director General (Part V) Bharat Sanchar Nigam
Madhya Pradesh High Court · (2013) 12 MP CK 0188
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 883 of 2,383
High Courts09 Dec 2013Allowed
Jitendra Kumar Sagar Vs Union of India
Madhya Pradesh High Court · (2013) 12 MP CK 0184
High Courts09 Dec 2013Allowed
Anees Haider Hussaini Vs United India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2014) LabIC 1047
High Courts09 Dec 2013Disposed Off
Shishupal Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0078
High Courts09 Dec 2013Disposed Off
Seema Devi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0058
High Courts09 Dec 2013Dismissed
Ku. Niharika Saraf Vs Rani Durgawati University
Madhya Pradesh High Court · (2013) 12 MP CK 0049
High Courts09 Dec 2013
Saluja Alloy Castings P. Ltd. Vs Registrar of Companies
Madhya Pradesh High Court · (2014) 182 CompCas 545
High Courts06 Dec 2013
Uday Bhan Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) CriLJ 2151 : (2014) 2 MPHT 44 : (2014) 1 MPJR 162
High Courts06 Dec 2013
Dinesh Rajak Vs Smt. Rajni Bai
Madhya Pradesh High Court · (2013) 12 MP CK 0183
High Courts06 Dec 2013Dismissed
Gyarsibai Vs Membai and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0181
High Courts06 Dec 2013Disposed Off
Ravi Ratan Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0170
High Courts06 Dec 2013Dismissed
Suresh Menon Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0169
High Courts06 Dec 2013
Vasant Kumar Jain Vs Manakchand and Others
Madhya Pradesh High Court · (2014) 1 JLJ 199
High Courts06 Dec 2013Disposed Off
Hardev Narayan Singh Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0079
High Courts06 Dec 2013Disposed Off
Anil Kumar Dwivedi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0067
High Courts06 Dec 2013Disposed Off
Ganga Sagar Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0066
High Courts06 Dec 2013Dismissed
Shobhnath Sahu Vs Sarpanch Gram Panchayat Situlkhurd
Madhya Pradesh High Court · (2013) 12 MP CK 0055
High Courts06 Dec 2013
Ganesh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0054
High Courts05 Dec 2013Disposed Off
Managing Director, M.P. Khadi and Gramodyog Board Vs Indrabhan Gautam
Madhya Pradesh High Court · (2014) 1 MPJR 315