High Courts13 Dec 2013Allowed
Smt. Rashida Begum and Others Vs Smt. Fatima Bano and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0021
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 882 of 2,383
High Courts13 Dec 2013Partly Allowed
Birbal Adiwasi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0020
High Courts13 Dec 2013Dismissed
Deepak and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0019
High Courts13 Dec 2013Disposed Off
Smt. Sushila Shrivastava and Others Vs State of MP and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0018
High Courts13 Dec 2013
Municipal Corporation Vs Asstt. Commr. of C.Ex. and S.T., Sagar
Madhya Pradesh High Court · (2014) 34 STR 42
High Courts12 Dec 2013Disposed Off
Rama Kant Tamrakar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0187
High Courts12 Dec 2013Allowed
Kailash Chandra Pillai Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0050
High Courts12 Dec 2013Dismissed
Subhash Gupta Vs The Managing Director and Another
Madhya Pradesh High Court · (2014) 1 MPHT 262 : (2014) 2 MPJR 135
High Courts12 Dec 2013Allowed
Vikash Raghuvanshi Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 1 Crimes 372 : (2014) 1 MPHT 279 : (2014) 1 MPJR 112
High Courts12 Dec 2013
Commr. of Cus. and C. Ex., Bhopal Vs Indian Oil Corporation Ltd.
Madhya Pradesh High Court · (2014) 302 ELT 234 : (2014) 26 GSTR 310
High Courts11 Dec 2013Disposed Off
Arun Pandhare Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0186
High Courts11 Dec 2013Allowed
Prashant Kumar Lodhi Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0048
High Courts10 Dec 2013Dismissed
Lokendra Jain Vs Bandiviya Samachar Patra
Madhya Pradesh High Court · (2014) 3 MPLJ 174
High Courts10 Dec 2013
Smt. Sandhya Bai Sahu Vs Saurabh Tiwari
Madhya Pradesh High Court · (2013) 12 MP CK 0185
High Courts10 Dec 2013Allowed
R.P. Singh and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2014) CriLJ 2546 : (2014) 1 Crimes 360 : (2014) 1 MPJR 100
High Courts10 Dec 2013Dismissed
Ankur Agrawal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0052
High Courts10 Dec 2013Allowed
Prahlad Kumar Laria Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0051
High Courts10 Dec 2013Dismissed
Uttam Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 MPHT 503
High Courts09 Dec 2013
Smt. Pramod Kumari Singhal Vs Income Tax Officer and Another
Madhya Pradesh High Court · (2014) 2 MPHT 196 : (2014) 2 MPLJ 367