High Courts16 Dec 2013Allowed
Gopaldas Keshwani Vs State of M.P. and Indre Kumar
Madhya Pradesh High Court · (2014) 1 MPHT 494 : (2014) 1 MPJR 117
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 880 of 2,383
High Courts16 Dec 2013Partly Allowed
Ranjit Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0130
High Courts16 Dec 2013Dismissed
State of M.P. Vs Sanman Singh
Madhya Pradesh High Court · (2013) 12 MP CK 0129
High Courts16 Dec 2013Allowed
Braj Mohan Mahajan Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0128
High Courts16 Dec 2013Disposed Off
M/s. Surinder Singh Kalra Vs Union of India and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0127
High Courts16 Dec 2013Disposed Off
Beer Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0126
High Courts16 Dec 2013Disposed Off
Suneel Pal Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0125
High Courts16 Dec 2013Dismissed
State of M.P. Vs Narayan Prasad Soni
Madhya Pradesh High Court · (2013) 12 MP CK 0124
High Courts16 Dec 2013Disposed Off
Chandresh Jain Vs Rajendra Kumar
Madhya Pradesh High Court · (2013) 12 MP CK 0123
High Courts16 Dec 2013Disposed Off
Omprakash Bairagi and Another Vs Principal Secretary State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0047
High Courts16 Dec 2013Allowed
Mukesh Kumar Sandhya Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0046
High Courts16 Dec 2013Disposed Off
Amar Singh Mourya Vs Rambharose Dubey
Madhya Pradesh High Court · (2013) 12 MP CK 0045
High Courts16 Dec 2013
Raje @ Rajendra Dhakad Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0044
High Courts16 Dec 2013Allowed
Kalu Ram Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0043
High Courts16 Dec 2013Dismissed
State of M.P. Vs Pappu Alias Daulatram
Madhya Pradesh High Court · (2013) 12 MP CK 0041
High Courts16 Dec 2013Dismissed
State of M.P. Vs Sonu Alias Shishupal
Madhya Pradesh High Court · (2013) 12 MP CK 0040
High Courts16 Dec 2013Dismissed
M.P. State Electricity Board Vs B.B. Pandey
Madhya Pradesh High Court · (2013) 12 MP CK 0039
High Courts16 Dec 2013Disposed Off
Churaman Dahiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0034
High Courts16 Dec 2013Allowed
Sunderlal Chaturvedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0033
High Courts16 Dec 2013Dismissed
The State of Madhya Pradesh Vs Manoj
Madhya Pradesh High Court · (2013) 12 MP CK 0032