High Courts18 Dec 2013
Ashok Kumar Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 3 MPHT 261 : (2014) 2 MPJR 124 : (2014) 2 MPLJ 84
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 879 of 2,383
High Courts18 Dec 2013Allowed
Shiv Kumar and Others Vs Brahaspati Singh and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0197
High Courts18 Dec 2013
Hariom Mishra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0118
High Courts18 Dec 2013
Rajeev Vs Principal Secretary Govt. of India and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0110
High Courts18 Dec 2013Dismissed
Smt. Vandana Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0028
High Courts18 Dec 2013Dismissed
Jodhan Singh and Others Vs Keshav Prasad Sharma and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0027
High Courts18 Dec 2013
Santosh Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2990 : (2014) 2 JLJ 411
High Courts18 Dec 2013Allowed
Suryapal Singh Vs Sudha Tomar
Madhya Pradesh High Court · AIR 2014 MP 23
High Courts17 Dec 2013
S.S. Crop Care Limited Vs Commisioner of Income Tax
Madhya Pradesh High Court · (2014) 221 TAXMAN 399
High Courts17 Dec 2013Allowed
Smt. Kalpana Pandey and Others Vs Bheekam Prasad
Madhya Pradesh High Court · (2013) 12 MP CK 0195
High Courts17 Dec 2013Disposed Off
Ghanshyam Vs Smt. Rajabeti
Madhya Pradesh High Court · (2013) 12 MP CK 0131
High Courts17 Dec 2013Dismissed
The State of Madhya Pradesh Vs Sanju Alias Sanjeev Singh
Madhya Pradesh High Court · (2013) 12 MP CK 0117
High Courts17 Dec 2013Allowed
Dr. K.G. Choubey and Others Vs Jawaharlal Nehru Krishi Vishwa Vidyalaya and Others
Madhya Pradesh High Court · (2014) 1 MPHT 506 : (2014) 2 MPJR 169 : (2014) 2 MPLJ 95
High Courts17 Dec 2013Allowed
Smt. Kiran Kapoor Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0038
High Courts17 Dec 2013Dismissed
Mukesh Kumar Dubey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0030
High Courts17 Dec 2013Allowed
P.S. Solanki Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) LabIC 392 : (2014) 2 LLN 203
High Courts17 Dec 2013Allowed
Netram and Others Vs Koushlendra Singh and Another
Madhya Pradesh High Court · (2014) 1 MPHT 477
High Courts16 Dec 2013Allowed
Digamber Harinkhede and Chhotu Alias Hanslal Harinkhede Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0193
High Courts16 Dec 2013
Ramakant Gupta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0192