High Courts02 Jan 2014Partly Allowed
A.K. Shrivastava Vs Union of India
Madhya Pradesh High Court · (2014) 01 MP CK 0071
Industrial Disputes Act, 1947 - Section 36(B) 36B
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,649 judgments · page 878 of 2,383
High Courts02 Jan 2014Dismissed
Girdhar Patel Vs Election Commissioners Government
Madhya Pradesh High Court · (2014) 01 MP CK 0063
High Courts02 Jan 2014Dismissed
Rakesh Patel Vs Yudhisthir Kumar Patel
Madhya Pradesh High Court · (2014) 01 MP CK 0062
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts02 Jan 2014Dismissed
Usha Chhapriya Vs Mahesh Prasad @ Mahesh Kumar
Madhya Pradesh High Court · (2014) 01 MP CK 0045
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5 151Constitution of India, 1950 - Article 227
High Courts02 Jan 2014Dismissed
Rajesh Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPHT 219 : (2014) 2 MPLJ 457
High Courts02 Jan 2014Allowed
Pratibha Rajgopal Vs State of M.P.
Madhya Pradesh High Court · (2014) 3 MPLJ 397
Constitution of India, 1950 — Article 226
High Courts23 Dec 2013Allowed
Ramchandra Singh Vs Santosh Kumar and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0016
High Courts20 Dec 2013
State of Madhya Pradesh Vs Abu Fazal and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0122
High Courts20 Dec 2013Dismissed
Commissioner of Income Tax Vs M/s. Raj Homes Pvt. Ltd.
Madhya Pradesh High Court · (2013) 12 MP CK 0121
High Courts20 Dec 2013Dismissed
Sitanshu Tripathi Vs Union of India
Madhya Pradesh High Court · (2013) 12 MP CK 0120
High Courts20 Dec 2013Dismissed
Smt. Laxmi Bai Vs Smt. Dropadi Bai
Madhya Pradesh High Court · (2013) 12 MP CK 0119
High Courts20 Dec 2013Dismissed
Mohit Kumar Gaikwad Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0015
High Courts19 Dec 2013Dismissed
Anand Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0199
High Courts19 Dec 2013Dismissed
H.P. Shukla Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0198
High Courts19 Dec 2013
Surekha Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2014) CriLJ 1194 : (2013) ILR (MP) 3000
High Courts19 Dec 2013
Dharmendra Rathore Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 4 MPJR 302
High Courts19 Dec 2013Dismissed
Shikha Tamrakaar Vs Rohit Kumar Tamrakaar
Madhya Pradesh High Court · AIR 2014 MP 24 : (2014) 2 DMC 387 : (2013) ILR (MP) 2939 : (2014) 1 JLJ 191 : (2014) 2 MPJR 58 : (2014) 3 MPLJ 337
High Courts19 Dec 2013Allowed
Radheshyam Mourya Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 1 JLJ 234
High Courts18 Dec 2013
Ashok Kumar Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 3 MPHT 261 : (2014) 2 MPJR 124 : (2014) 2 MPLJ 84
High Courts18 Dec 2013Allowed
Shiv Kumar and Others Vs Brahaspati Singh and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0197