High Courts16 Dec 2013
Virendra Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0031
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 881 of 2,383
High Courts13 Dec 2013Allowed
Vivek Bithle Vs State of M.P.
Madhya Pradesh High Court · (2014) 1 MPHT 344
High Courts13 Dec 2013
Commissioner of C. Ex. Vs Bhopal Sugar Industries Ltd.
Madhya Pradesh High Court · (2014) 304 ELT 516 : (2014) 3 MPLJ 220
High Courts13 Dec 2013
Saboor Alam Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 12 MP CK 0194
High Courts13 Dec 2013Dismissed
Smt. Lesar Bai Vs Nandlal
Madhya Pradesh High Court · (2013) 12 MP CK 0134
High Courts13 Dec 2013Allowed
Ramratan Prasad Vs Union of India
Madhya Pradesh High Court · (2014) 1 LLJ 396 : (2014) 1 LLN 488
High Courts13 Dec 2013Dismissed
Smt. Sushma Patel Vs Brijesh Patel
Madhya Pradesh High Court · (2013) 12 MP CK 0132
High Courts13 Dec 2013Allowed
Lochan Prasad Katare Vs Keshav Singh and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0116
High Courts13 Dec 2013Dismissed
Smt. Geeta and Another Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0115
High Courts13 Dec 2013Dismissed
Munesh Kanjar Vs State of M.P.
Madhya Pradesh High Court · (2013) 12 MP CK 0114
High Courts13 Dec 2013Allowed
Raghuveer Vs Mahila Sundrobai and Another
Madhya Pradesh High Court · (2013) 12 MP CK 0113
High Courts13 Dec 2013Disposed Off
Sumit Kumar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0111
High Courts13 Dec 2013Disposed Off
Smt. Sylvia Dass and Others Vs State of M.P. and Others Hridesh Shrivastava and Another Vs Bar Council of India and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0042
Legal Education Rules, 2008 — Rule 11
High Courts13 Dec 2013Partly Allowed
Ram Sumiran Mishra Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0037
High Courts13 Dec 2013Dismissed
The State of Madhya Pradesh Vs Babloo
Madhya Pradesh High Court · (2013) 12 MP CK 0036
High Courts13 Dec 2013Dismissed
The State of Madhya Pradesh Vs Mohd. Aziz @ Bhiya Miyan
Madhya Pradesh High Court · (2013) 12 MP CK 0035
High Courts13 Dec 2013Allowed
Sunil Kumar Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0024
High Courts13 Dec 2013
Suresh Chandra Verma Vs Smt. Mithlesh Verma
Madhya Pradesh High Court · (2013) 12 MP CK 0023
High Courts13 Dec 2013Dismissed
Bashir Khan Vs Hamid Beg Alias Toni (since dead) through LRs and Others
Madhya Pradesh High Court · (2013) 12 MP CK 0022