High Courts09 Aug 1960
Dauram Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1962) JLJ 743 : (1962) 7 MPLJ 346 : (1962) 13 STC 562
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,376 of 2,481
High Courts09 Aug 1960Dismissed
Mohan Lal Ramprasad Vs Lal Mohammad
Madhya Pradesh High Court · (1962) JLJ 782
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts08 Aug 1960
Sobhagmal Kesharimal Mahajan Vs Ramnivas Murlidhar Mahajan and Others
Madhya Pradesh High Court · (1961) JLJ 143 : (1961) MPLJ 293
Civil Procedure Code, 1908 (CPC) — Section 115(c)Stamp Act, 1899 — Section 2(5)
High Courts06 Aug 1960
Phundilal and another Vs Ashok Kumar
Madhya Pradesh High Court · (1960) JLJ 1177 : (1960) MPLJ 1364
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 4(e)
High Courts06 Aug 1960Dismissed
Taj Mohammad Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1961 MP 104 : (1961) CriLJ 513 : (1960) JLJ 1071 : (1960) 5 MPLJ 1300
Penal Code, 1860 (IPC) — Section 361, 363
High Courts06 Aug 1960Allowed
Motilal Govindram Vs Gopikrishna Shadilalji and Others
Madhya Pradesh High Court · (1961) ILR (MP) 357 : (1960) JLJ 934 : (1961) MPLJ 66
High Courts06 Aug 1960Dismissed
Syed Manzurul-Haq Vs Dularam Pesumal
Madhya Pradesh High Court · (1961) JLJ 7 : (1961) MPLJ 26
Madhya Bharat Accommodation Control Act, 1955 — Section 16, 17, 4
High Courts05 Aug 1960Allowed
Niranjan Singh Donger Singh Vs Brahma Swaroop Motilal
Madhya Pradesh High Court · (1960) JLJ 1183 : (1961) MPLJ 92
Madhya Bharat Land Utilisation Act, 1950 — Section 3, 6
High Courts05 Aug 1960Allowed
Mannalal Kanchedilal Vs Dalchand Kanhaiyalal
Madhya Pradesh High Court · (1962) JLJ 220 : (1961) MPLJ 410
Evidence Act, 1872 — Section 91
High Courts05 Aug 1960Dismissed
Jagannath Barelal, Mandi Morena Vs State of M.P.
Madhya Pradesh High Court · (1960) JLJ 1089 : (1961) MPLJ 12
Constitution of India, 1950 — Article 311
High Courts05 Aug 1960Allowed
Kanhaiyalal Bahadur Singh Vs Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1961) JLJ 84 : (1961) 6 MPLJ 52 : (1962) 13 STC 615
Constitution of India, 1950 — Article 226
High Courts04 Aug 1960Dismissed
Ballabhdas Saligram and Another Vs Thakur Parmal Singh Rai Padam Singh and Others
Madhya Pradesh High Court · AIR 1961 MP 36 : (1961) 6 MPLJ 48
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Aug 1960Dismissed
Madhav Rao Balwantrao Daphale Vs Bhagwandas Surajmal
Madhya Pradesh High Court · AIR 1961 MP 138 : (1961) 6 MPLJ 107
Transfer of Property Act, 1882 — Section 106
High Courts02 Aug 1960Dismissed
Harcharan Vs Deokinandan
Madhya Pradesh High Court · (1961) JLJ 381
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 106
High Courts30 Jul 1960Allowed
Kishanchand Sharma Pandit Vs Rani Bahu and others
Madhya Pradesh High Court · (1962) JLJ 740 : (1962) MPLJ 973
Civil Procedure Code, 1908 (CPC) — Section 47Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 43
High Courts30 Jul 1960Allowed
Deokaran and others Vs State
Madhya Pradesh High Court · (1960) JLJ 1037 : (1960) MPLJ 1193
Penal Code, 1860 (IPC) — Section 109, 197, 393, 395, 397
High Courts29 Jul 1960
Hitjorilal Jugalkishore Vs Deputy Commissioner, Hoshangabad and others
Madhya Pradesh High Court · (1962) JLJ 653 : (1962) MPLJ 930
Constitution of India, 1950 — Article 226
High Courts29 Jul 1960Allowed
Beharilal Chaurasiya Vs Regional Transport Authority and Others
Madhya Pradesh High Court · AIR 1961 MP 75 : (1960) ILR (MP) 569 : (1960) 5 MPLJ 1306
Limitation Act, 1908 — Section 12, 12(2), 29(2)Motor Vehicles Act, 1939 — Section 59(1), 64A
High Courts29 Jul 1960
Vrajlal Manilal and Company Vs State of M.P. and another
Madhya Pradesh High Court · (1960) JLJ 1192 : (1960) MPLJ 1165
Central Excises and Salt Act, 1944 — Section 6Constitution of India, 1950 — Article 19, 226, 246, 251Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts29 Jul 1960Dismissed
Jagmohanlal Ramnath Vs Board of Revenue
Madhya Pradesh High Court · (1961) JLJ 64
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Section 5