High Courts29 Aug 1960
Munnilal Shyamle and Another Vs Bhaiyalal Hazari and Others
Madhya Pradesh High Court · AIR 1962 MP 34 : (1963) ILR (MP) 702 : (1962) MPLJ 142 : (1961) 6 MPLJ 191
Transfer of Property Act, 1882 — Section 52, 54
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,374 of 2,481
High Courts29 Aug 1960Dismissed
Suleman Bhanji and another Vs Emandi Pydiraju
Madhya Pradesh High Court · (1960) JLJ 1129 : (1960) MPLJ 1359
Contract Act, 1872 — Section 23, 28
High Courts29 Aug 1960Allowed
Bhanji Tejabhai, Raipur Vs Rent Controlling Authority, Raipur and another
Madhya Pradesh High Court · (1960) JLJ 995 : (1960) MPLJ 1131
Constitution of India, 1950 — Article 226, 227
High Courts29 Aug 1960Dismissed
Dhulchand Chaturbhuj and Others Vs Dharanidhar Khemkaran
Madhya Pradesh High Court · (1962) JLJ 166 : (1961) MPLJ 404
Registration Act, 1908 — Section 17, 49
High Courts25 Aug 1960Dismissed
Sukaloo Vs Punau
Madhya Pradesh High Court · (1961) JLJ 138
Transfer of Property Act, 1882 — Section 54
High Courts25 Aug 1960Dismissed
Sukaloo and Another Vs Punau
Madhya Pradesh High Court · AIR 1961 MP 176 : (1960) ILR (MP) 614 : (1960) 5 MPLJ 1326
Limitation Act, 1908 — Article 91Transfer of Property Act, 1882 — Section 54
High Courts24 Aug 1960
Bondar and others Vs Ganpat and another
Madhya Pradesh High Court · (1960) JLJ 873 : (1960) MPLJ 1278
Madhya Bharat Abolition of Jagirs Act, 1951 — Section 21, 28
High Courts24 Aug 1960Allowed
Bisanchand Lalchand Vs Union of India (UOI) and Another
Madhya Pradesh High Court · AIR 1961 MP 220 : (1961) ILR (MP) 173 : (1965) JLJ 1097 : (1962) 7 MPLJ 512
Railways Act, 1890 — Section 77
High Courts24 Aug 1960Allowed
Ganesh Prasad Bhurelal and Others Vs Dulichand Girdharilal
Madhya Pradesh High Court · AIR 1961 MP 99 : (1960) 5 MPLJ 1334
Limitation Act, 1908 — Article 83, 85
High Courts24 Aug 1960Allowed
Rajaram Dhaniram Vs Ramswaroop Sunderlal and Another
Madhya Pradesh High Court · AIR 1961 MP 56 : (1960) JLJ 1098 : (1960) 5 MPLJ 1199
Madhya Bharat Accommodation Control Act, 1955 — Section 4Transfer of Property Act, 1882 — Section 111, 114
High Courts24 Aug 1960Allowed
Union of India (UOI) Vs Haji Latif Abdulla
Madhya Pradesh High Court · AIR 1961 MP 190 : (1960) ILR (MP) 904 : (1961) JLJ 566 : (1961) 6 MPLJ 179
Limitation Act, 1908 — Article 30Railways Act, 1890 — Section 72
High Courts24 Aug 1960Allowed
Ganesh Prasad Bhurelal Vs Dulichand Girdharilal
Madhya Pradesh High Court · (1961) JLJ 129
Madhya Pradesh Civil Courts Act, 1958 — Section 9Provincial Small Cause Courts Act, 1887 — Section 25
High Courts23 Aug 1960Allowed
Khanna Vs State
Madhya Pradesh High Court · (1961) JLJ 76
Penal Code, 1860 (IPC) — Section 366
High Courts23 Aug 1960
Lalchand Vs Kanhaiyalal
Madhya Pradesh High Court · (1961) JLJ 250
Limitation Act, 1963 — Section 12, 12(2)
High Courts23 Aug 1960Allowed
Pt. Biharilal Goverdhandas Vs State of M.P.
Madhya Pradesh High Court · (1961) JLJ 598 : (1961) MPLJ 493
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 45(1)
High Courts23 Aug 1960Allowed
Radhakishan Laxminarayan Toshniwal Vs Shridhar Ram-chandra Alshi
Madhya Pradesh High Court · (1960) JLJ 1123
Berar Land Revenue Code, 1928 — Section 58Transfer of Property Act, 1882 — Section 54
High Courts22 Aug 1960Allowed
Sekadiya Vs Fundlibai
Madhya Pradesh High Court · (1961) JLJ 387
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4(2)
High Courts20 Aug 1960Dismissed
Pannalal and Others Vs Mahachandi Sawaldas and Others
Madhya Pradesh High Court · AIR 1961 MP 107 : (1960) JLJ 1152 : (1961) 6 MPLJ 156
Civil Procedure Code, 1908 (CPC) — Section 47, 7Contract Act, 1872 — Section 70
High Courts20 Aug 1960Partly Allowed
Umrao Singh and Others Vs State of M.P.
Madhya Pradesh High Court · AIR 1961 MP 45 : (1961) CriLJ 270 : (1961) JLJ 321
Criminal Procedure Code, 1898 (CrPC) — Section 154Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 34
High Courts20 Aug 1960Allowed
Durga Prasad Vs Nagar Palika Nigam
Madhya Pradesh High Court · (1961) JLJ 221
Madhya Bharat Municipal Corporation Act, 1956 — Section 396