High Courts19 Aug 1960Allowed

State Vs Babulal

Madhya Pradesh High Court · (1961) JLJ 961

Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts19 Aug 1960Dismissed

Narayan Singh Vs Rajmal

Madhya Pradesh High Court · AIR 1961 MP 12 : (1961) CriLJ 91 : (1962) JLJ 490 : (1961) 6 MPLJ 119

Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 500
High Courts18 Aug 1960Dismissed

Laxminarayan Vs State

Madhya Pradesh High Court · (1962) JLJ 491

Criminal Procedure Code, 1898 (CrPC) — Section 251A, 252Opium Act, 1878 — Section 9(a)
High Courts13 Aug 1960Dismissed

Rambilas Vs Baboolal

Madhya Pradesh High Court · (1961) JLJ 164

Civil Procedure Code, 1908 (CPC) — Section 148Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 5
High Courts11 Aug 1960Dismissed

Laxminarayan Khemchand Vs State

Madhya Pradesh High Court · AIR 1961 MP 13 : (1961) CriLJ 92 : (1962) MPLJ 246

Constitution of India, 1950 — Article 245, 246, 254, 254(2)Criminal Procedure Code, 1898 (CrPC) — Section 191, 251A, 252, 495Opium Act, 1878 — Section 16