High Courts29 Jul 1960Allowed
Beharilal Chaurasia Vs R.T.A. Rewa
Madhya Pradesh High Court · (1961) JLJ 94
Motor Vehicles Act, 1939 — Section 59, 64A
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,377 of 2,481
High Courts29 Jul 1960Dismissed
Firm Jagmohanlal Ramnath Vs Board of Revenue and Others
Madhya Pradesh High Court · AIR 1961 MP 298 : (1961) 6 MPLJ 49
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92Madhya Pradesh Land Revenue Code, 1954 — Section 41
High Courts28 Jul 1960Allowed
Mathuralal Vs Sobhagwal
Madhya Pradesh High Court · (1964) JLJ 376
Transfer of Property Act, 1882 — Section 106
High Courts27 Jul 1960Dismissed
Jawahar Theatres Private Ltd. Vs Smt. Kasturi Bai and Another
Madhya Pradesh High Court · AIR 1961 MP 102 : (1960) JLJ 1085 : (1960) 5 MPLJ 1330
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Specific Relief Act, 1877 — Section 55, 56, 57
High Courts27 Jul 1960
Pohap Singh Bhamar Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1961) CriLJ 673
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts26 Jul 1960Dismissed
Umarao Singh Daulat Singh Vs Ramgopal Ramnarayan and Another
Madhya Pradesh High Court · AIR 1961 MP 9 : (1962) JLJ 487 : (1960) 5 MPLJ 1176
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts23 Jul 1960Dismissed
Vinayak Dattatraya Vs Hasanali Haji Nazarali
Madhya Pradesh High Court · AIR 1961 MP 6 : (1962) JLJ 482 : (1960) 5 MPLJ 1346
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Stamp Act, 1899 — Article 33, 27, 35, 36, 64
High Courts23 Jul 1960
State Vs Ramibai
Madhya Pradesh High Court · (1960) JLJ 789 : (1960) MPLJ 1322
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 452
High Courts23 Jul 1960Dismissed
Ramibai Vs Nathu and Another
Madhya Pradesh High Court · AIR 1961 MP 25 : (1961) CriLJ 94
Criminal Procedure Code, 1898 (CrPC) — Section 517, 522, 561APenal Code, 1860 (IPC) — Section 452
High Courts22 Jul 1960Allowed
Ram Charan Vs State
Madhya Pradesh High Court · (1960) JLJ 1080
Constitution of India, 1950 — Article 67, 72Penal Code, 1860 (IPC) — Section 395, 411, 412
High Courts22 Jul 1960Allowed
Dropadi Vs Jayendra Singh
Madhya Pradesh High Court · (1960) JLJ 769
Constitution of India, 1950 — Article 227Madhya Bharat Zamindari Abolition Act, 1951 — Section 13
High Courts22 Jul 1960
Deviprasad minor, through Nanhelal Ramdin Vs Board of Revenue M.P. and another
Madhya Pradesh High Court · (1960) JLJ 779 : (1960) MPLJ 990
Constitution of India, 1950 — Article 226, 227
High Courts22 Jul 1960Dismissed
Jabalpur Transport Development Co., partnership firm Vs State Transport Appellate Authority and Others
Madhya Pradesh High Court · AIR 1961 MP 23 : (1960) JLJ 958 : (1960) 5 MPLJ 1137
Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 75Motor Vehicles Act, 1939 — Section 58, 60
High Courts22 Jul 1960Dismissed
Mojiya Ratna Bhil Vs State
Madhya Pradesh High Court · AIR 1961 MP 10 : (1961) CriLJ 89 : (1960) ILR (MP) 692 : (1960) JLJ 799 : (1960) 5 MPLJ 1226
Criminal Procedure Code, 1898 (CrPC) — Section 428(2)Penal Code, 1860 (IPC) — Section 302
High Courts21 Jul 1960Dismissed
Mst. Anjubai Vs Hemchandrarao and Others
Madhya Pradesh High Court · AIR 1960 MP 382 : (1960) ILR (MP) 621 : (1960) JLJ 1054 : (1960) 5 MPLJ 1169
High Courts21 Jul 1960Dismissed
Munshi Surajprasad Nigam Vs Cortoration of The City of Jabalpur
Madhya Pradesh High Court · (1960) JLJ 1060 : (1960) MPLJ 1097
Central Provinces and Berar Municipalities Act, 1922 — Section 49, 66, 84(3)
High Courts21 Jul 1960Allowed
Mishrilal Laxmichand Vs Manik Chand and Another
Madhya Pradesh High Court · AIR 1961 MP 34 : (1960) JLJ 861 : (1961) 6 MPLJ 16
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 4, Order 34 Rule 4(1)
High Courts21 Jul 1960Dismissed
Mishrimal Vs District Co-operative Grower's Association Ltd.
Madhya Pradesh High Court · AIR 1961 MP 40 : (1960) ILR (MP) 632 : (1960) JLJ 1100 : (1960) 5 MPLJ 1209
High Courts21 Jul 1960Dismissed
M. Bhagwati Prasad of Indore Vs Hukumchand Mills Ltd., Indore
Madhya Pradesh High Court · (1961) JLJ 79 : (1961) MPLJ 272
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6